SURYAVANSHI MINERALS PRIVATE LIMITEDActivity: Mining & Quarrying in Madhya Pradesh.Active |
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CIN U14200MP2010PTC024166 |
ROC RoC-Gwalior |
Incorporation Date 19-08-2010 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 024166 |
Registration Date 19-08-2010 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 28-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 5,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address db@dilipbuildcon.co.in |
Registered Address E-5/99 ARERA COLONY BHOPAL MP 462016 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SURYAVANSHI MINERALS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 08-09-2023 03:21
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for SURYAVANSHI MINERALS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00039944 | DILIP SURYAVANSHI | 19-08-2010 |
00039946 | SEEMA SURYAVANSHI | 19-08-2010 |
03063730 | KARAN SURYAVANSHI | 19-08-2010 |
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