DIN: 00500526

SURESH KUMAR GARODIA

Companies Associated
CIN Company Name Status
U51909WB2002PTC095397 ANUMALA TRADERS PRIVATE LIMITED Amalgamated
U50101WB1997PLC084060 POWER CORPORATION OF INDIA LIMITED Amalgamated
U51909DL2003PTC118425 LONA COMMERCIALS PRIVATE LIMITED Amalgamated
U51909WB2002PTC095386 AJIT COMMERCIALS PRIVATE LIMITED Amalgamated
U72900DL2000PTC106090 PACIFIC WEBSITE PRIVATE LIMITED Amalgamated
U72900DL2000PTC106086 GYAN WEBSITE PRIVATE LIMITED Amalgamated
U51909DL2003PTC118424 MANDHATRI TRADERS PRIVATE LIMITED Amalgamated
U72900DL2000PTC105414 GAIN DOT COM PRIVATE LIMITED Amalgamated
U51909DL2003PTC118423 SURAG COMMERCIALS PRIVATE LIMITED Amalgamated
U72900DL2000PTC105425 YAMUNA WEBSITE PRIVATE LIMITED Amalgamated
U51311DL2003PTC118559 ELLIOT MERCANTILE PRIVATE LIMITED Amalgamated
U51909DL2003PTC118565 MANAVENDRA COMMERCIALS PRIVATE LIMITED Amalgamated
U51909WB2002PTC095382 ANIKET TRADERS PRIVATE LIMITED Amalgamated
U72900DL2000PTC105427 ROSE E-COMMERCE PRIVATE LIMITED Amalgamated
U45201WB2003PTC096799 HIMADRI PROPERTIES PRIVATE LIMITED Amalgamated
U65923WB1992PLC057315 STERLING CREDIT CAPITAL LTD Amalgamated


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