DIN: 00008125

SUNIL KUMAR SHARMA

Companies Associated
CIN Company Name Status
L40101MP1994PLC042920 JAIPRAKASH POWER VENTURES LIMITED Active
U93000UP2008PLC034861 JAYPEE GANGA INFRASTRUCTURE CORPORATION LIMITED Active
L14106UP1995PLC019017 JAIPRAKASH ASSOCIATES LIMITED Active
U40101HP2002PLC025095 JAYPEE KARCHAM HYDRO CORPORATION LIMITED Amalgamated
U74999DL2008PTC176874 JAYPEE INTERNATIONAL LOGISTICS COMPANY PRIVATE LIMITED Strike Off
U40105DL2008PLC177067 JAYPEE ARUNACHAL POWER LIMITED Active
U40101UP2007SGC032835 PRAYAGRAJ POWER GENERATION COMPANY LIMITED Active
L45203UP2007PLC033119 JAYPEE INFRATECH LIMITED Active
U74900UP2007PLC034078 JAYPEE SPORTS INTERNATIONAL LIMITED Amalgamated
U85191UP2012PLC053358 JAYPEE HEALTHCARE LIMITED Active
U74210DL1992PTC048726 JAYPEE VENTURES PRIVATE LIMITED Amalgamated
U24233UP2010PLC040882 JAYPEE FERTILIZERS & INDUSTRIES LIMITED Active
U36991HP1995PLC031163 JAIPRAKASH POWER VENTURES LIMITED Amalgamated
U70100UP2012PLC053203 JAYPEE INFRASTRUCTURE DEVELOPMENT LIMITED Active
L45202UP1980PLC024224 JAYPEE HOTELS LIMITED Amalgamated
U45201DL1997PTC088062 SUNEHA ESTATES PRIVATE LIMITED Amalgamated
U26941UP2004PLC029175 JAYPEE CEMENT LIMITED Amalgamated
U74140UP2011PTC052975 JAYPEE INFRA VENTURES PRIVATE LIMITED Active


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