SUNDRAM FASTENERS LIMITED

Activity: Manufacturing (Machinery & Equipments) in Tamil Nadu.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
8 Available. Click Here.
PAN No
AAACS8779D
CIN
L35999TN1962PLC004943
ROC
RoC-Chennai
Incorporation Date
10-12-1962
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
004943
Registration Date
10-12-1962
 
   



Listing Info

National Stock Exchange (NSE) listing as SUNDRMFAST since 07-06-2000.

  ISIN Number: INE387A01021 ,   Instrument: EQ ,   Face Value: Rs. 1 ,   Paid-Up Value: Rs. 1

Bombay Stock Exchange (BSE) listing as SUNDRMFAST with code 500403 .

  ISIN Number: INE387A01021 ,   Status: ACTIVE ,   Instrument: EQUITY ,   Face Value: Rs. 1
Industry:- Auto Parts & Equipment.



Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
08-08-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 2500,00,000
Paid Up Capital
Rs. 2101,28,370



Contact Information

E-Mail Address
investorshelpdesk@sfl.co.in
Registered Address
98-A, DR.RADHAKRISHNAN SALAI,7TH FLOOR, MYLAPORE, CHENNAI TN 600004 IN







Some PAST Judgements / Case Laws similar to SUNDRAM FASTENERS LIMITED

Last Checked Past / Closed Litigation On 02-09-2023 19:43
23-05-2017 Sundram Fasteners Ltd. (Metal Forms Division) V/S CCE, Chennai-III Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
10-02-2014 CCE, Chennai Versus M/s. Sundram Fasteners Ltd. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
22-03-2007 M/s.Sundram Fasteners Ltd. Versus Commissioner of Central Excise, Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
01-10-1996 Purewal Associates Limited Cce Versus Sundram Fasteners Limited Commissioner of Central Excise, Madras Supreme Court of India
01-10-1996 Purewal Associates Limited Cce Versus Sundram Fasteners Limited Commissioner of Central Excise, Madras Supreme Court of India



GST Number(s) for SUNDRAM FASTENERS LIMITED

TELANGANA 36AAACS8779D1Z1  
TAMIL NADU 33AAACS8779D1Z7  
PUDUCHERRY 34AAACS8779D1Z5  
GUJARAT 24AAACS8779D1Z6  
MAHARASHTRA 27AAACS8779D1Z0  
TAMIL NADU 33AAACS8779D3Z5  
TAMIL NADU 33AAACS8779D2Z6  
ANDHRA PRADESH 37AAACS8779D3ZX  



Directors

DIN Name Since
00004757 MUTHURAMAN BALASUBRAMANIAN 16-04-2015
01680435 HERAMB RAVINDRA HAJARNAVIS 20-09-2017
00121727 MAHALINGAM SETURAMAN 30-01-2018
00141632 NIRMALA LAKSHMAN 20-09-2018
00270935 ARUNDATHI KRISHNA 18-09-2008
ACTPM1180G MEENAKSHISUNDARAM SRINIVASAN 04-04-2016
00517456 ARATHI KRISHNA 23-08-2006
00043658 SRINIVASAN RANGARAJAN 06-03-1995
AAIPK6385L DILIP KUMAR 04-04-2016
02037253 PREETHI KRISHNA 05-07-2017
00046919 SURESH KRISHNA 26-08-1964

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