SUNDARAM FINANCE LIMITED

Activity: Finance in Tamil Nadu.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
20 Available. Click Here. 		PAN No
AAACS4944A
CIN
L65191TN1954PLC002429 		ROC
RoC-Chennai 		Incorporation Date
11-08-1954
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Listed 		Suspended at Exchange
- 		 
Registration Number
002429 		Registration Date
11-08-1954 		 
   



Listing Info

National Stock Exchange (NSE) listing as SUNDARMFIN since 07-01-1998.

  ISIN Number: INE660A01013 ,   Instrument: EQ ,   Face Value: Rs. 10 ,   Paid-Up Value: Rs. 10

Bombay Stock Exchange (BSE) listing as SUNDARMFIN with code 590071 .

  ISIN Number: INE660A01013 ,   Status: ACTIVE ,   Instrument: EQUITY ,   Face Value: Rs. 10
Industry:- Finance (including NBFCs).



Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
19-07-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 27810,00,000
Paid Up Capital
Rs. 11110,38,600



Contact Information
E-Mail Address
pv@sundaramfinance.in
Registered Address
21 PATULLOS ROAD CHENNAI TN 600002 IN







Some PAST Judgements / Case Laws similar to SUNDARAM FINANCE LIMITED

Last Checked Past / Closed Litigation On 12-09-2023 05:29
24-07-2023 V. Gudipalli Sai Versus M/s. Sundaram Finance Limited, Rep. By its Senior Manager Legal, Chennai & Others High Court of Judicature at Madras
26-06-2023 M/s. Sundaram Finance Limited, Represented by its Authorised Signatory, S. Sugavanam Versus V. Ramalingam & Another High Court of Judicature at Madras
21-06-2022 B.S. Chandrasekar Versus M/s. Sundaram Finance Limited, Chennai & Others High Court of Judicature at Madras
02-08-2021 V. Anitha & Another Versus M/s. Sundaram Finance Limited, Chennai & Another High Court of Judicature at Madras
08-01-2021 M/s. India Equipment Leasing Ltd., (Merged with Sundaram Finance Limited) 21, Patullos Road, Chennai Versus The ACIT, Co.Cir.VI(4), Chennai High Court of Judicature at Madras
11-12-2020 Vidyaa Hari Iyer Versus M/s. Sundaram Finance Limited High Court of Judicature at Madras
11-12-2020 Vidyaa Hari Iyer Versus M/s. Sundaram Finance Limited High Court of Judicature at Madras
11-12-2020 Dr. Vidyaa Hari Iyer Versus M/s. Sundaram Finance Limited, Incorporated under the Indian Companies Act, 1913, Chennai & Another High Court of Judicature at Madras
18-09-2020 Sundaram Home Finance Limited Versus Rahul Jayvantrao Kaulavkar & Others High Court of Judicature at Bombay
05-03-2020 K.M. Suresh Babu Versus M/s. Sundaram Finance Limited, Chennai & Others High Court of Judicature at Madras
05-03-2020 K.M. Suresh Babu Versus M/s. Sundaram Finance Limited, Chennai & Others High Court of Judicature at Madras
03-03-2020 Pachayammal (Died) & Others Versus M/s. Sundaram Finance Limited, Chennai High Court of Judicature at Madras
02-03-2020 V.M. Bijili & Another Versus Sundaram Finance Limited, Rep. by its Manager (Legal), Chennai High Court of Judicature at Madras
21-02-2020 T.P. Akbar & Another Versus M/s. Sundaram Finance Ltd., Represented by its Managing Director, Chennai & Another High Court of Judicature at Madras
21-02-2020 M/s. Sundaram Finance Ltd., by its Branch Manager, Ernakulam Versus T.P. Akbar & Others High Court of Judicature at Madras
21-02-2020 T.P. Akbar & Another Versus M/s. Sundaram Finance Ltd., Represented by its Managing Director, Chennai & Another High Court of Judicature at Madras
30-01-2020 Sundaram Bnp Paribas Home Finance Limited Versus State of Gujarat High Court of Gujarat At Ahmedabad
26-03-2019 N. Srinivasa Rao Versus M/s. Sundaram Finance Ltd., Chennai & Another High Court of Judicature at Madras
18-03-2019 M/s. Sundaram Finance Limited, represented by its Assistant Manager (Legal) S.K. Kamalanand Versus The Transport Commissioner, Government of Tamil Nadu, Chepauk, Chennai & Others Before the Madurai Bench of Madras High Court
06-03-2019 M/s. Sundaram Finance Limited., Chennai Versus The Assistant Commissioner of Income Tax, Company Circle VI(4), Chennai High Court of Judicature at Madras
06-03-2019 M/s. Sundaram Finance Limited., Chennai Versus The Assistant Commissioner of Income Tax, Company Circle VI(4), Chennai High Court of Judicature at Madras
25-01-2019 E.P. Paramasivam & Another Versus M/s. Sundaram Finance Ltd., Chennai High Court of Judicature at Madras
14-01-2019 Sundaram Bnp Paribas Home Finance Ltd Versus Sub-Registrar & Others High Court of Kerala
09-10-2018 M/s. Sundaram Finance Ltd, Chennai Versus Commissioner of Central Excise & Service Taxability, Chennai High Court of Judicature at Madras
04-10-2018 U.N. Automobiles Versus Sundaram Finance Ltd. High Court of Rajasthan
17-09-2018 Sundaram Finance Ltd., Rep. by its Manager (Legal), Chennai Versus P. Sakthivel, Prop: M/s. Gounder Agencies & Another Before the Madurai Bench of Madras High Court
20-07-2018 A. Abdul Jabbar & Another Versus The Authorised Officer, Sundaram BNP Paribas Home Finance Ltd., Chennai & Another Debts Recovery Tribunal Ernakulam
04-07-2018 K. Sasidharan & Another Versus The Manager, Sundaram Finance Ltd. High Court of Kerala
23-04-2018 M/s. Sundaram Finance Limited (Formerly M/s.Sundaram Finance Services Ltd.,) Chennai Versus The Assistant Commissioner of Income Tax Company Circle VI (4), Chennai High Court of Judicature at Madras
04-04-2018 Sundaram Finance Ltd., Rep. by Br. Manager, Debanjan Banerjee, Sundaram Direct(BO) Versus Anjali Dhara West Bengal State Consumer Disputes Redressal Commission Kolkata
15-02-2018 Sundaram Finance Limited Versus Abdul Samad & Another Supreme Court of India
15-02-2018 Sundaram Finance Limited Versus Abdul Samad & Another Supreme Court of India
10-01-2018 M.S. Sundaram Finance Ltd., Represented by its Branch Manager, P. Padmanabhan Versus State Represented by the Inspector of Police, Vedasandur Police Station, Vedasandur & Another Before the Madurai Bench of Madras High Court
16-11-2017 Commissioner of C. Ex. & S.T., LTU, Chennai V/S Sundaram Finance Ltd. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
14-09-2017 Sundaram Finance Ltd V/S Commissioner of C. Ex. & S.T., Ltu, Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
26-08-2017 P. Alias Paul, Ernakulam Versus Sundaram BNP Paribas Home Finance Ltd, Chennai, Represented by its Manager & Another Debts Recovery Tribunal Ernakulam
18-08-2017 S. Bindu, Palakkad District & Another Versus Sundaram BNP Paribas Home Finance of Limited, Rep. by the Managing Director, Chennai & Another Debts Recovery Tribunal Ernakulam
16-08-2017 M/s. Sundaram Finance Limited Versus PCAC Limited (In liquidation) represented by Official Liquidator, High Court, Madras & Others High Court of Judicature at Madras
17-07-2017 S. Shanmuga sundaram Versus The Secretary to Government, Finance (CMPC) Department, Secretariat, Chennai & Others Before the Madurai Bench of Madras High Court
26-05-2017 Ramachandran Versus M/s. Sundaram Finance Pvt. Ltd. Chennai, rep. by Power of Attorney Holder, M.R. Ramachandran, Branch Manager & Others High Court of Kerala
31-03-2017 M/s. Sundaram Finance Ltd.& Another Versus The Asst. Commissioner of Income Tax, Large Taxpayer Unit, Chennai & Another Income Tax Appellate Tribunal Chennai
21-03-2017 T. Sadavisam Naveen Senthooran Versus M/s. Sundaram Finance Limited, Chennai & Another High Court of Judicature at Madras
01-02-2017 G. Sangameswaran Versus Sundaram BNP Paribas, Home Finance Limited. High Court of Judicature at Madras
05-01-2017 M/s. Sundaram Motors, Represented by its CFO & Global President-Finance, Madurai Versus The Joint Commissioner, Office of the Commissioner of Central Excise, Madurai & Another Before the Madurai Bench of Madras High Court
28-06-2016 Laxmi V. Khote Versus Sundaram Finance Limited National Consumer Disputes Redressal Commission NCDRC
28-03-2016 M/s. Sundaram Finance Limited Versus The Deputy Commissioner of Income Tax Special Range II, Chennai High Court of Judicature at Madras
09-12-2015 M/s. Sundaram BNP Paribas Home Finance Limited Versus Nisha High Court of Kerala
23-03-2015 M/s. Sundaram BNP Paribas Home Finance Ltd., Versus The District Magistrate/District Collector, Villupuram & Another High Court of Judicature at Madras
02-03-2015 Sundaram BNP Paribas Home Finance Ltd. Chennai represented by its Authorised Officer N. Udayakumar Versus The District Magistrate/District Collector Salem High Court of Judicature at Madras
20-02-2015 M/s. Sundaram Finance Limited & Another Versus T. Thankam Supreme Court of India
19-02-2015 M/s. Sundaram Home Finance Ltd., rep. by its Authorised Officer N. Udayakumar Chennai Versus The District Magistrate/District Collector, Kancheepuram High Court of Judicature at Madras
18-02-2015 Sundaram BNP Paribas Home Finance Ltd. Represented by its Authorised Officer, N. Udayakumar Versus The District Magistrate/District Collector, Vellore District & Others High Court of Judicature at Madras
06-02-2015 Sundaram BNP Paribas Home Finance Ltd. Versus The District Magistrate/District Collector, Revenue Complex Saram, Pondicherry High Court of Judicature at Madras
05-02-2015 Sundaram BNP Paribas Home Finance Ltd. Versus The District Magistrate/District Collector, Vellore High Court of Judicature at Madras
05-11-2014 M/s. Sundaram Finance Ltd. A Company Incorporated Under Companies Act, 1913 Versus Sh. Atul Kumar National Consumer Disputes Redressal Commission NCDRC
22-07-2014 The Branch Manager, Bajaj Auto Finance Ltd. Versus Kanaga Sundaram & Another Tamil Nadu State Consumer Disputes Redressal Commission Chennai
15-07-2014 M/s. Sundaram Finance Limited, Chennai Versus M/s. Arunachalam Sugar Mills Ltd. Represented by its Official Liquidator Madras High Court, Pondicherry & Others High Court of Judicature at Madras
15-07-2014 M/s. Sundaram Finance Ltd. represented by its Branch Manager N.H. Gopalakrishnan Versus Biju Scaria High Court of Kerala
17-06-2014 M/s. Sundaram Finance Limited Versus Altaf Pasha Golden Jubilee Flats High Court of Judicature at Madras
28-02-2014 Sundaram Finance Limited Versus Mahindersingh & Another High Court of Madhya Pradesh
29-07-2013 M/s. Sundaram Finance Limited, rep. by its Deputy Manager (Legal), T.N. Ashok, Chennai Versus State represented by: Inspector of Police, Chennai & Another High Court of Judicature at Madras
16-07-2013 Godavarthi Bhaskar Rao Versus M/s. Sundaram Finance Limited Rep. by its Branch Manager & Another Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
10-04-2013 M/S. Sundaram Finance Limited Chennai Versus M. Shankar High Court of Judicature at Madras
09-04-2013 M/s. Sundaram Finance Limited Versus P.C. Benny High Court of Judicature at Madras
09-04-2013 Sundaram Finance Ltd rep. by its AGM (legal) K. Ramanathan & Others Versus K. Stalin & Others High Court of Judicature at Madras
12-02-2013 M/s. Sundaram Finance Ltd. Versus Jagan Mohan Nayak & Others National Consumer Disputes Redressal Commission NCDRC
21-12-2012 The Commissioner of Income-tax Versus M/s. Sundaram Finance Limited High Court of Judicature at Madras
27-11-2012 Sundaram BNP Paribas Home Finance Limited, Rep by its Power of Attorney Holder & Another Versus Consumer Guidance Society Representing: Smt. Sujatha Yanam & Another National Consumer Disputes Redressal Commission NCDRC
11-09-2012 M/s. Sundaram Finance Ltd. Versus Assistant Commissioner of Income Tax, Chennai Supreme Court of India
23-07-2012 Sundaram BNP Paribas Home Finance Limited Represented by its authorized signatory, JM-3 & Another Versus Consumer Guidance Society Representing Smt.Sujatha Yanam & Another Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
20-06-2012 M/s. Sundaram Finance Ltd, Chennai Versus The Deputy Commissioner of Income Tax, Chennai High Court of Judicature at Madras
30-04-2012 The Manager, Sundaram Finance Ltd. Versus M.M. Paulose Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
30-03-2012 M/s. Shriram Transport Finance Company Limited Formerly known as Pioneer Overseas Finance Ltd. Versus M/s. Raju Naidu Ginning & Oil Mills Rep. by its Partner R. Bala Sundaram & Others High Court of Judicature at Madras
12-03-2012 The Branch Manager, Sundaram Finance Ltd. Versus P.S. Jayan Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
21-02-2012 M/s. Sundaram Finance Ltd. Versus The Government of India, Rep. By Secretary Ministry of finance & Another High Court of Judicature at Madras
03-01-2012 M/s. Sundaram BNP Paribas Home Finance Limited, rep. by its Asst. Manager Receivable (Legal) N. Udayakumar Versus Mir Ali & Another High Court of Judicature at Madras
08-12-2011 Commissioner of Income Tax, Chennai Versus M/s. Sundaram Finance Limited High Court of Judicature at Madras
29-11-2011 M/s Sundaram Finance Ltd., Rep. by its Assistant Manager-Legal Sri A. Srikrishna Versus Amareswara Rao & Another Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
19-10-2011 M/s. Sundaram Finance Limited, Chennai Versus Raj Kumar & Another High Court of Punjab and Haryana
12-10-2011 M/s. Cholamandalam DBS Finance Ltd., Rep. by its Manager Versus Sundaram Tamil Nadu State Consumer Disputes Redressal Commission Chennai
26-08-2011 M/s. Sundaram B.N.P. Paribas Home Finance Ltd. & Others Versus State of Tamil Nadu, Rep by the Secretary to Government, Home Department, Secretariat, Fort St. George, Chennai & Others High Court of Judicature at Madras
28-04-2011 Sundaram Finance Limited Represented by its Manager J. Thilak Versus K. Sivakumar High Court of Judicature at Madras
04-03-2011 M.A. Shivakumaran & Others Versus Sundaram Finance Ltd Chennai High Court of Judicature at Madras
22-01-2011 M/s. Sundaram Finance Limited, rep. By its Madurai Branch Manager, A.P. Veeraraghavan Versus The Commissioner of Customs, Tuticorin & Another Before the Madurai Bench of Madras High Court
20-10-2010 Sundaram Finance Ltd. Versus State of Uttarakhand High Court of Uttaranchal
09-07-2010 Sundaram Finance Ltd. Rep by its Branch Manager (Legal) P. Vijayakumar & Another Versus The State of Tamil Nadu rep. by Inspector of Police Krishnagiri Taluk & Others High Court of Judicature at Madras
09-06-2010 M/s. S.V. Finance rep. by Manager Sundaram, Kumbakonam Versus Paramasivam Before the Madurai Bench of Madras High Court
09-06-2010 M/s. S.V. Finance, Rep. by Manager Sundaram, Kumbakonam Versus Paramasivam Before the Madurai Bench of Madras High Court
04-03-2010 K. Usha & Another Versus M/s. Sundaram Finance Ltd. Rep. by its Authorized Signatory N. Narayanan, Chennai High Court of Judicature at Madras
24-02-2010 Kensoft Infotech Limited,Garden Estate, Mumbai Versus Sundaram BNP Paribas Home Finance Ltd. & Another High Court of Judicature at Madras
22-02-2010 D. Dhanushkoti Versus Sundaram Finance Ltd., Chennai & Others High Court of Judicature at Madras
13-01-2010 Sundaram Finance Ltd. Versus Assistant Registrar, Prevention of Money Lenders High Court of Gujarat At Ahmedabad
18-11-2009 M/S. Sundaram Finance Ltd Versus State of Kerala, Represented By Chief Secretary To Government & Others High Court of Kerala
05-11-2009 Dhanam Versus Sundaram Finance Limited, Rep. by its Assistant General Manager, Chennai & Others High Court of Judicature at Madras
26-10-2009 D. Sundaram Versus Government of Tamil Nadu, rep. by Secretary to the Government, Pay Finance (Pension) Department, Chennai & Others High Court of Judicature at Madras
16-10-2009 K. Mani, Forest Ranger, Karaikudi Versus The Branch Manager, Sundaram Home Finance Ltd., Trichy & Others Tamil Nadu State Consumer Disputes Redressal Commission Chennai
02-09-2009 Nithyakalyani Textiles Ltd., rep. by its Managing Director, Alagappan, Tamil Nadu Versus Sundaram Finance Ltd, Chennai, & Another High Court of Judicature at Madras
13-07-2009 M/S. Sundaram Finance Limited Versus The Tahsildar, Kollam And Others High Court of Kerala
01-04-2009 Sundaram Finance Ltd. Versus State & Others High Court of Rajasthan
01-12-2008 M/s. Sundaram BNP Paribas Home Finance Versus State of Kerala, Rep.By Chief Secretary & Others High Court of Kerala



GST Number(s) for SUNDARAM FINANCE LIMITED
GUJARAT 24AAACS4944A2ZS  
MADHYA PRADESH 23AAACS4944A2ZU  
TELANGANA 36AAACS4944A2ZN  
PUDUCHERRY 34AAACS4944A1ZS  
DELHI 07AAACS4944A2ZO  
TAMIL NADU 33AAACS4944A1ZU  
TAMIL NADU 33AAACS4944A2ZT  
PUNJAB 03AAACS4944A1ZX  
ODISHA 21AAACS4944A1ZZ  
MAHARASHTRA 27AAACS4944A2ZM  
CHANDIGARH 04AAACS4944A1ZV  
KARNATAKA 29AAACS4944A1ZJ  
TELANGANA 36AAACS4944A1ZO  
UTTAR PRADESH 09AAACS4944A1ZL  
MAHARASHTRA 27AAACS4944A1ZN  
KARNATAKA 29AAACS4944A2ZI  
HARYANA 06AAACS4944A2ZQ  
WEST BENGAL 19AAACS4944A2ZJ  
KERALA 32AAACS4944A1ZW  
ANDHRA PRADESH 37AAACS4944A2ZL  



Directors
DIN Name Since
AAAPV1790J PANCHAPAKESAN VISWANATHAN 27-01-2006
00045076 SRINIVASAN RAVINDRAN 29-07-2008
00273837 SHOBHANA RAMACHANDHRAN 27-01-2014
AAAPR3587K MAHADEVAN RAMASWAMY 25-04-2014
00146230 RAGHAVENDRA RAGHUTTAMA RAO 01-04-2019
00063667 SREENIVASAN PRASAD 28-10-2008
00018309 SANTHANAM RAM 27-09-1988
05309534 RAJIV LOCHAN CHELLAPPA 25-11-2016
00602484 HARSHA VIJI 24-09-2010
00036201 AYALUR NATARAJAN RAJU 01-06-2014
00139043 SANTHANAM VIJI 17-01-1986
00499442 PUDUGRAMAM NARAYANASWAMY VENKATACHALAM 28-01-2011
00018247 THIRUVALLUR THATTAI SRINIVASARAGHAVAN 01-02-1998
00121727 MAHALINGAM SETURAMAN 26-05-2014

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