DIN: 00918114

SUMIT KUMAR DEWAN

Companies Associated

CIN Company Name Status
U93030DL2009PTC197081 MUMBAI MEDIA NETWORK PRIVATE LIMITED Strike Off
U15410DL2014PTC271049 DEWAN F & B SERVICES PRIVATE LIMITED Strike Off
U22211DL2013PTC249107 DIRECT TV BROADCASTING PRIVATE LIMITED Strike Off
U70200DL2010PTC205571 MALVINA DEVELOPERS PRIVATE LIMITED Active
U45400DL2007PTC167253 ALASKA BUILDTECH PRIVATE LIMITED Active
U93000DL2014PTC270484 ASIA TOURISM SERVICES PRIVATE LIMITED Strike Off
U51909DL2005PTC134125 WHITE HOUSE EXPORTS PRIVATE LIMITED Active
U51909DL2005PTC134126 ZUKU EXPORTS PRIVATE LIMITED Active
U64100DL2011PTC226717 ITN NEWS PRIVATE LIMITED Strike Off
U63023DL2005PTC140768 VAIBHAV WAREHOUSING PRIVATE LIMITED Active
U74999HR2015PTC057387 ADLAND MEDIA SERVICES PRIVATE LIMITED Active
U15122DL2007PTC162115 PICCADILY FLIGHT KITCHEN FOODS & BEVERAGES PRIVATE LIMITED Strike Off
U64200DL2011PTC226691 NBC MEDIA PRIVATE LIMITED Strike Off
U92130DL2008PTC181172 GANGA TV PRIVATE LIMITED Strike Off
U74899DL1986PTC025209 KARAN CONSTRUCTIONS PRIVATE LIMITED Active
U72200DL2010PTC200887 TATHASTU INFORMATION TECHNOLOGY PRIVATE LIMITED Active
U74999DL2017PTC315221 PREVALENT HOSPITALITY PRIVATE LIMITED Active


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