SUMANGAL BHAVAN PRIVATE LIMITEDActivity: Construction in Maharashtra.Active |
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CIN U45202MH2002PTC136743 |
ROC RoC-Mumbai |
Incorporation Date 06-08-2002 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 136743 |
Registration Date 06-08-2002 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 31-07-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 140,00,000 |
Paid Up Capital Rs. 22,90,050 |
Contact Information |
E-Mail Address debashis@racocal.com |
Registered Address 1/C TAKSHASHILA APTTAGORE ROAD SANTACRUZ WEST MUMBAI MH 400054 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SUMANGAL BHAVAN PRIVATE LIMITEDLast Checked Past / Closed Litigation On 20-09-2023 03:49
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03-02-2014 | Sumangal Industries Limited Versus Securities and Exchange Board of India, SEBI Bhavan | SEBI Securities Exchange Board of India Securities Appellate Tribunal |
Directors |
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DIN | Name | Since |
00544890 | TUHIN ARVIND PARIKH | 06-08-2002 |
02433337 | ANJU SAIGAL | 06-08-2002 |
02933424 | KAMALESH UTTAMCHAND JHAVERI | 07-08-2002 |
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