STAR CEMENT LIMITED

Activity: Manufacturing (Metals & Chemicals, and products thereof) in Meghalaya.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
11 Available. Click Here.
PAN No
AACCC1465A
CIN
L26942ML2001PLC006663
ROC
RoC-Shillong
Incorporation Date
02-11-2001
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
006663
Registration Date
02-11-2001
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
27-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 8300,00,000
Paid Up Capital
Rs. 4192,28,997



Contact Information

E-Mail Address
debabratathakurta@starcement.co.in
Registered Address
VILL LUMSHNONG,KHALIEHRIAT JAINTIA HILLS MEGHALAYA ML 793200 IN
Alternate Address
Satyam Towers, Unit 9B, First Floor, 3, Alipore Road Kolkata 700027 WB IN







Some PAST Judgements / Case Laws similar to STAR CEMENT LIMITED

Last Checked Past / Closed Litigation On 12-09-2023 10:11
14-06-2023 Star Cement Limited & Another Versus State of West Bengal & Others High Court of Judicature at Calcutta
04-09-2018 Star Cement Meghalaya & Another Versus The State of Assam Rep. By The Commissioner And Secretary To The Govt. of Assam & Others High Court of Gauhati



GST Number(s) for STAR CEMENT LIMITED

ASSAM 18AACCC1465A1Z6  
MEGHLAYA 17AACCC1465A1Z8  
DELHI 07AACCC1465A1Z9  
WEST BENGAL 19AACCC1465A1Z4  
ASSAM 18AACCC1465A4Z3  
MANIPUR 14AACCC1465A1ZE  
MIZORAM 15AACCC1465A1ZC  
NAGALAND 13AACCC1465A1ZG  
TRIPURA 16AACCC1465A1ZA  
BIHAR 10AACCC1465A1ZM  
JHARKHAND 20AACCC1465A1ZL  



Directors

DIN Name Since
00343256 PRAMOD KUMAR SHAH 13-11-2017
00353075 MANGILAL JAIN 20-12-2006
00246132 SANJAY AGARWAL 16-11-2002
00591512 PREM KUMAR BHAJANKA 16-11-2002
ADUPG4355K SANJAY KUMAR GUPTA 26-03-2015
00642736 SANTANU RAY 08-04-2017
03107920 IBARIDOR KATHERINE WAR 08-04-2017
00246171 RAJENDRA CHAMARIA 01-04-2012
00383635 PANKAJ KEJRIWAL 26-03-2003
01375361 PLISTINA DKHAR 08-04-2017
00246043 SAJJAN BHAJANKA 01-04-2012
ACVPT2472Q DEBABRATA THAKURTA 03-08-2017
AELPA5301F MANOJ AGARWAL 13-11-2017

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