SOUTH BAY INDIA PRIVATE LIMITEDActivity: Community, personal & Social Services in Telangana.Active |
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CIN U92100TG2022PTC166340 |
ROC RoC-Hyderabad |
Incorporation Date 05-09-2022 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 166340 |
Registration Date --- |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 15,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address admin@thespiritmedia.com |
Registered Address # 8-2-293/82/J111/6, Ramanaidu Studious, FilmNagar, Jubilee Hills, Hyderabad Hyderabad TG 500034 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SOUTH BAY INDIA PRIVATE LIMITEDLast Checked Past / Closed Litigation On 21-09-2023 03:31
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22-11-1996 | Luga Bay Shipping Corporation & Another south India Corporati Versus Board of Trustees of The Port of Cochin & Another | Supreme Court of India |
Directors |
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DIN | Name | Since |
00458939 | RAMANAIDU DAGGUBATI | 05-09-2022 |
09727243 | Rajeev Kishore Kumar Ranjan | 05-09-2022 |
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