SHREE DADU DAYAL ELECTRONICS PRIVATE LIMITEDActivity: Trading in Punjab.Active |
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CIN U51909PB2017PTC046283 |
ROC RoC-Chandigarh |
Incorporation Date 24-03-2017 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 046283 |
Registration Date 24-03-2017 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 1,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address shreedadudayalelectronics@gmail.com |
Registered Address G.T. ROAD, VILL PRAGPUR, NATIONAL HIGHWAY, JALANDHAR Jalandhar PB 144001 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SHREE DADU DAYAL ELECTRONICS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 19-09-2023 11:21
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for SHREE DADU DAYAL ELECTRONICS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
07749788 | AMIT MEHTA | 01-04-2017 |
03184227 | PANKHURI GARG | 24-03-2017 |
06563171 | MEENAKSHI KAPOOR | 24-03-2017 |
00105969 | VIVEK OHRI | 24-03-2017 |
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