SEAMEC LIMITED

Activity: Transport, storage and Communications in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
27AABCP8214H1ZG
PAN No
AABCP8214H
CIN
L63032MH1986PLC154910
ROC
RoC-Mumbai
Incorporation Date
29-12-1986
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
No of Members
16000  
Registration Number
154910
Registration Date
29-12-1986
 
   



Listing Info

National Stock Exchange (NSE) listing as SEAMECLTD since 28-06-1995.

  ISIN Number: INE497B01018 ,   Instrument: EQ ,   Face Value: Rs. 10 ,   Paid-Up Value: Rs. 10

Bombay Stock Exchange (BSE) listing as SEAMECLTD with code 526807 .

  ISIN Number: INE497B01018 ,   Status: ACTIVE ,   Instrument: EQUITY ,   Face Value: Rs. 10
Industry:- Shipping.



Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
13-08-2021
Last Balance Sheet Date
31-03-2021



Financials

Authorized Capital
Rs. 5000,00,000
Paid Up Capital
Rs. 2542,50,000



Contact Information

E-Mail Address
smohanty@seamec.in
Registered Address
9TH FLOOR, A 901 - 905, 215 ATRIUM ANDHERI KURLA ROAD, ANDHERI EAST MUMBAI Mumbai City MH 400093 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to SEAMEC LIMITED

Last Checked Past / Closed Litigation On 30-08-2023 01:56
11-05-2020 South East Asia Marine Engineering & Constructions Ltd. (Seamec Ltd.) Versus Oil India Limited Supreme Court of India
06-12-2017 Seamec Ltd. Versus Commissioner of Customs (Imports) Mumbai Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
12-09-2017 SEAMEC Ltd V/S Commissioner of Customs (Import), Mumbai Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai



GST Number(s) for SEAMEC LIMITED

MAHARASHTRA 27AABCP8214H1ZG  



Directors

DIN Name Since
00169907 SURINDER SINGH KOHLI 03-06-2014
06748608 SANGEETA SANJEEV PANDIT 04-10-2021
00282059 SANJEEV AGRAWAL 03-06-2014
07105815 SUBRAT DAS 14-11-2017
ABMPA2489E VINAY KUMAR AGARWAL 09-08-2019
07027180 NAVEEN MOHTA 14-11-2017
ACMPM7077M SACHIDANANDA MOHANTY 28-01-2010
07089315 DEEPAK SHETTY 15-05-2019

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