SCANIA COMMERCIAL VEHICLES INDIA PRIVATE LIMITEDActivity: Manufacturing (Machinery & Equipments) in Karnataka.Active |
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GST Number(s) 10 Available. Click Here. |
PAN No AAPCS3783A |
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CIN U35999KA2011FTC056984 |
ROC RoC-Bangalore |
Incorporation Date 09-02-2011 |
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Class Private |
Category Company limited by Shares |
Sub-Category Subsidiary of Foreign Company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 056984 |
Registration Date 09-02-2011 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 10-12-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 15000,00,000 |
Paid Up Capital Rs. 13809,28,100 |
Contact Information |
E-Mail Address pavan.nirogi@scania.com |
Registered Address Plot No. 64-66, 88-97, Narasapura KIADB Industrial Area, Achhatanahalli Village, Narasapura Hobli Kolar Kolar KA 563133 IN |
TradeMarksTotal 2 marks found. |
U-BODY, Class 7, Registered |
U-BODY, Class 12, Registered |
Some PAST Judgements / Case Laws similar to SCANIA COMMERCIAL VEHICLES INDIA PRIVATE LIMITEDLast Checked Past / Closed Litigation On 12-09-2023 14:44
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28-04-2023 | Scania Commercial Vehicles India Pvt. Ltd, Karnataka, Represented by Its Managing Director, Petr Novotny & Others Versus Agy George & Others | High Court of Kerala |
03-09-2022 | Scania Commercial Vehicles India Pvt. Ltd., Represented by Petr Novotny, Karnataka & Others Versus State of Karnataka, Through Kalasipalya Police Station, Represented by Public Prosecutor of State, Bengaluru & Another | High Court of Karnataka |
11-01-2017 | M/s. Scania Commercial Vehicles India Private Ltd., Represented by V. Sivakumar, Director-Sales Versus Government of India, Represented by its Chief Secretary & Others | High Court of Karnataka |
GST Number(s) for SCANIA COMMERCIAL VEHICLES INDIA PRIVATE LIMITED |
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KARNATAKA | 29AAPCS3783A1Z1 | |
KERALA | 32AAPCS3783A1ZE | |
TELANGANA | 36AAPCS3783A1Z6 | |
ANDHRA PRADESH | 37AAPCS3783A1Z4 | |
MADHYA PRADESH | 23AAPCS3783A1ZD | |
MAHARASHTRA | 27AAPCS3783A1Z5 | |
KARNATAKA | 29AAPCS3783A2Z0 | |
UTTAR PRADESH | 09AAPCS3783A1Z3 | |
TAMIL NADU | 33AAPCS3783A1ZC | |
DELHI | 07AAPCS3783A1Z7 |
Directors |
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DIN | Name | Since |
02347945 | SUNIL KUMAR MITTRA | 26-06-2013 |
00396838 | VIJAY CHHIBBER | 15-03-2017 |
08275525 | PETR NOVOTNY | 15-11-2018 |
08167508 | JAN ERIK ANDARK | 02-07-2018 |
ADJPN0899E | NIROGI VENKATA SESHA PAVAN KUMAR | 29-01-2019 |
07845663 | ANDERS PER WILLIAMSSON | 22-06-2017 |
08167544 | NILS ANDERS GUSTAFSSON | 02-07-2018 |
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