SATYA HOTELS PVT LTDActivity: Trading in West Bengal.Active |
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CIN U55101WB1990PTC049098 |
ROC RoC-Kolkata |
Incorporation Date 25-05-1990 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 049098 |
Registration Date 25-05-1990 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 50,00,000 |
Paid Up Capital Rs. 45,47,000 |
Contact Information |
E-Mail Address sudeshpoddar@gmail.com |
Registered Address 3 WATERLOO STREET KOLKATA WB 700029 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SATYA HOTELS PVT LTDLast Checked Past / Closed Litigation On 12-09-2023 12:16
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22-11-2013 | Intercontinental Hotels Group-India Private Limited & Another Versus Shiva Satya Hotels Private Limited | High Court of Gujarat At Ahmedabad |
04-03-1977 | Satya Charone Roquittee Versus A Firpo Ltd Now Known As Ritz Continental Hotels Ltd | High Court of Judicature at Calcutta |
Directors |
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DIN | Name | Since |
00560120 | SUDESH KUMAR PODDAR | 04-10-1990 |
00560148 | SATISH KUMAR PODDAR | 25-05-1990 |
00560079 | SANJAY KUMAR PODDAR | 06-03-2012 |
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