DIN: 00054763

SANTOSH VARALWAR

Companies Associated

CIN Company Name Status
U85110TG2007PTC052208 ANAND EYE INSTITUTE PRIVATE LIMITED Active
U24100KA2015PTC081669 VIVIMED SPECIALTY CHEMICALS PRIVATE LIMITED Active
L02411KA1988PLC009465 VIVIMED LABS LIMITED Active
U55101TG2007PTC056676 KREATIVE HOSTS ATRIA PRIVATE LIMITED Active
U24231TG2009PTC064774 FINOSO PHARMA PRIVATE LIMITED Active
U45200TG2005PTC045165 B B R PROJECTS PRIVATE LIMITED Active
U40106TG2010PTC069942 YANTRA ESOLARINDIA PRIVATE LIMITED Active
U73100TG2009PTC062684 ATRI PHARMA RESEARCH (INDIA) PRIVATE LIMITED Active
U24230MH2005PTC154622 CREATIVE HEALTHCARE PRIVATE LIMITED Amalgamated
U25209KA1977PTC078763 KLAR SEHEN PVT LTD Amalgamated
U24304TG2017FTC118240 UQUIFA INDIA PRIVATE LIMITED Active
U24219MH2006PTC165760 VIVIMED LABS (ALATHUR) PRIVATE LIMITED Amalgamated


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