SAGARMALA COASTAL LIMITEDActivity: Transport, storage and Communications in Gujarat.Active |
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CIN U63030GJ2016PLC094439 |
ROC RoC-Ahmedabad |
Incorporation Date 21-11-2016 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 094439 |
Registration Date 21-11-2016 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 10,00,000 |
Contact Information |
E-Mail Address accounts@rishishipping.com |
Registered Address RISHI HOUSE, PLOT NO.113-116 WARD NO. 6, INDUSTRIAL AREA GANDHIDHAM Kachchh GJ 370201 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to SAGARMALA COASTAL LIMITEDLast Checked Past / Closed Litigation On 20-09-2023 22:57
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for SAGARMALA COASTAL LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00143747 | MANOJ BHAGWAN MANSUKHANI | 21-11-2016 |
00143540 | BHAGVANDAS KANJIMAL MANSUKHANI | 21-11-2016 |
07620044 | RISHI MANOJ MANSUKHANI | 21-11-2016 |
00396838 | VIJAY CHHIBBER | 25-02-2018 |
00590019 | SUNIL DEV | 21-11-2016 |
ABQPC6531K | VENKATESH CHIKKIAH | 01-02-2018 |
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