S V CREDITLINE LIMITED

Activity: Real Estate and Renting in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
07AAACM8739M1ZX
PAN No
AAACM8739M
CIN
U71290DL1996PLC081376
ROC
RoC-Delhi
Incorporation Date
22-08-1996
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
081376
Registration Date
22-08-1996
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
26-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 14000,00,000
Paid Up Capital
Rs. 6046,87,880



Contact Information

E-Mail Address
cs@svcl.in
Registered Address
815, 8TH FLOOR, HEMKUNT CHAMBER, 89, NEHRU PLACE, NEW DELHI South Delhi DL 110019 IN
Alternate Address
5th FLOOR, TOWER-B, SAS TOWERS, MEDICITY, SECTOR-38, GURGAON 122001 HR IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to S V CREDITLINE LIMITED

Last Checked Past / Closed Litigation On 19-09-2023 03:18
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for S V CREDITLINE LIMITED.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




GST Number(s) for S V CREDITLINE LIMITED

DELHI 07AAACM8739M1ZX  



Directors

DIN Name Since
07852137 GEETIMA DAS KRISHNA 04-07-2017
02399890 VIJAY RATILAL PAREKH 21-11-2008
00125976 RAKESH ARORA 29-09-2009
AAOPI5074L ISHA KALRA 29-08-2019
00169907 SURINDER SINGH KOHLI 28-09-2010
ALCPM5963F DURGESHWAR KUMAR MISHRA 17-07-2014
00012115 SUNIL SACHDEVA 23-05-2008
AHPPD1370E RAKESH KUMAR DUBEY 17-07-2014

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