S BHANDARI & CO LLPActivity: Trading --- Wholesale of pharmaceutical and medical goods in Rajasthan.Active |
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CIN ABC-1006 |
ROC RoC-Jaipur |
Incorporation Date 17-08-2022 |
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Class |
Category |
Sub-Category |
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Listed --- |
Suspended at Exchange --- |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 13,50,000 |
Paid Up Capital Rs. --- |
Contact Information |
E-Mail Address BHANDARISS@HOTMAIL.COM |
Registered Address P-7 TILAK MARG C-SCHEME Jaipur Rajasthan 302005 |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to S BHANDARI & CO LLPLast Checked Past / Closed Litigation On 14-09-2023 16:43
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for S BHANDARI & CO LLP. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00043525 | SURENDRA SINGH BHANDARI | 17-08-2022 |
06815911 | PRAMITI PAREEK | 17-08-2022 |
09583199 | PRABHU DAYAL BAID | 17-08-2022 |
09557502 | RUPAL KUMBHAT | 17-08-2022 |
00615296 | PREM PRAKASH PAREEK | 17-08-2022 |
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