RUIA MARKETING LTD.Activity: Trading in West Bengal.Active |
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CIN U51109WB1984PLC037566 |
ROC RoC-Kolkata |
Incorporation Date 07-06-1984 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 037566 |
Registration Date 07-06-1984 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 03-06-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 808,60,000 |
Paid Up Capital Rs. 365,09,900 |
Contact Information |
E-Mail Address diligence2301@gmail.com |
Registered Address 9 EZRA STREET TOP FLOOR - ROOM NO 47 KOLKATA Kolkata WB 700001 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to RUIA MARKETING LTD.Last Checked Past / Closed Litigation On 27-09-2023 08:19
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for RUIA MARKETING LTD.. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
01594152 | AMIT KUMAR JOSHI | 28-03-2019 |
00499278 | SITARAM SRINIVASAN | 30-03-2015 |
00478786 | RITABRATA ADAK | 15-05-2010 |
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