RUCHI MALLS PRIVATE LIMITEDActivity: Construction in Delhi.Active |
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GST Number(s) 2 Available. Click Here. |
PAN No AADCR1749P |
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CIN U45201DL2005PTC140977 |
ROC RoC-Delhi |
Incorporation Date 21-09-2005 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 140977 |
Registration Date 21-09-2005 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 20-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 10,25,000 |
Paid Up Capital Rs. 10,25,000 |
Contact Information |
E-Mail Address siddharth.nawal@blackstone.com |
Registered Address 806, Meghdoot, 94, Nehru Place, New Delhi DL 110019 IN |
TradeMarksTotal 2 marks found. |
AHMEDABAD ONE, Class 36, Registered |
AHMEDABAD ONE, Class 37, Registered |
Some PAST Judgements / Case Laws similar to RUCHI MALLS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 15-09-2023 18:12
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for RUCHI MALLS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for RUCHI MALLS PRIVATE LIMITED |
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DELHI | 07AADCR1749P1ZV | |
GUJARAT | 24AADCR1749P1ZZ |
Directors |
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DIN | Name | Since |
00358583 | ASHEESH MOHTA | 21-09-2018 |
07916449 | SIDDHARTH NAWAL | 11-06-2019 |
02782693 | VIKRAM GARG | 16-11-2015 |
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