RUCHI HI-RICH SEEDS PRIVATE LIMITEDActivity: Community, personal & Social Services in Maharashtra.Active |
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GST Number(s) 29AAGCR8749E1ZV |
PAN No AAGCR8749E |
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CIN U73100MH2014PTC255066 |
ROC RoC-Mumbai |
Incorporation Date 26-03-2014 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 255066 |
Registration Date 26-03-2014 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2021 |
Last Balance Sheet Date 31-03-2021 |
Financials |
Authorized Capital Rs. 4000,00,000 |
Paid Up Capital Rs. 3750,82,630 |
Contact Information |
E-Mail Address shreya_jain@hirichseeds.com |
Registered Address 616, TULSIANI CHAMBERS NARIMAN POINT MUMBAI Mumbai City MH 400021 IN |
Some PAST Judgements / Case Laws similar to RUCHI HI-RICH SEEDS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 13-09-2023 08:18
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for RUCHI HI-RICH SEEDS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for RUCHI HI-RICH SEEDS PRIVATE LIMITED |
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KARNATAKA | 29AAGCR8749E1ZV |
Directors |
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DIN | Name | Since |
01823313 | AKHILESH SARRAF | 04-04-2014 |
06890519 | MICHAEL TREYTIAK | 11-08-2014 |
06889535 | DAVID JOHN HENDRICK | 11-08-2014 |
07939436 | RAVINDRA KUMAR KAKANI | 28-09-2017 |
BACPJ7159N | SHREYA JAIN | 23-08-2021 |
06861482 | ANKESH DINESH SHAHRA | 11-08-2014 |
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