ROLTA INDIA LIMITEDActivity: Business Services in Maharashtra.Active |
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GST Number(s) 4 Available. Click Here. |
PAN No AAACR2711G |
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CIN L74999MH1989PLC052384 |
ROC RoC-Mumbai |
Incorporation Date 27-06-1989 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Listed |
Suspended at Exchange - |
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Registration Number 052384 |
Registration Date 27-06-1989 |
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Listing Info |
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National Stock Exchange (NSE) listing as ROLTA since 01-03-1995. |
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ISIN Number: INE293A01013
, Instrument: BE
, Face Value: Rs. 10
, Paid-Up Value: Rs. 10
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Bombay Stock Exchange (BSE) listing as ROLTA with code 500366 . |
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ISIN Number: INE293A01013
, Status: ACTIVE
, Instrument: EQUITY
, Face Value: Rs. 10
Industry:- Internet Software & Services. |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 31-12-2020 |
Last Balance Sheet Date 31-03-2020 |
Financials |
Authorized Capital Rs. 25000,00,000 |
Paid Up Capital Rs. 16589,00,000 |
Contact Information |
E-Mail Address hetal.vichhi@rolta.com |
Registered Address ROLTA TOWER-A, ROLTA TECHNOLOGY PARK,22nd STREET MIDC-MAROL, ANDHERI (EAST) MUMBAI MH 400093 IN |
Some PAST Judgements / Case Laws similar to ROLTA INDIA LIMITEDLast Checked Past / Closed Litigation On 11-09-2023 06:08
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03-03-2016 | M/s. Rolta Bajaj Versus Sukdeb Debnath | West Bengal State Consumer Disputes Redressal Commission Kolkata |
27-08-2014 | Rolta India Ltd. Versus Maharashtra Industrial Development Corporation | High Court of Judicature at Bombay |
14-02-2014 | Voltas Limited Versus Rolta India Limited | Supreme Court of India |
16-08-2013 | Rolta India Limited Versus Voltas Limited | High Court of Judicature at Bombay |
01-10-2012 | Rolta India Limited Versus Voltas Limited | High Court of Judicature at Bombay |
07-01-2011 | Jt. C. I. T., Mumbai Versus M/s Rolta India Ltd. | Supreme Court of India |
19-11-2010 | Voltas Limited Versus Rolta India Limited | High Court of Judicature at Bombay |
19-06-2009 | The Commissioner of Sales Tax Maharashtra State Versus Rolta Computer & Industries Private Limited | High Court of Judicature at Bombay |
23-12-2004 | Bhavinchandra Champaklal Kansara Versus Rolta India Ltd. | Company Law Board Western Region Bench Mumbai |
04-01-2001 | Rolta India Limited Verses Elbee Services Limited | High Court of Delhi |
29-10-1999 | Rolta India Limited and Another Versus Venire Industries Limited and Others | High Court of Judicature at Bombay |
20-01-1992 | State Of Orissa Versus Rolta Motors Ltd | High Court of Orissa |
GST Number(s) for ROLTA INDIA LIMITED |
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KARNATAKA | 29AAACR2711G3ZL | |
MAHARASHTRA | 27AAACR2711G1ZR | |
MAHARASHTRA | 27AAACR2711G2ZQ | |
TELANGANA | 36AAACR2711G2ZR |
Directors |
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DIN | Name | Since |
00365880 | HOMAI ARDESHIR DARWALLA | 15-07-2016 |
ABJPK6622N | DINESHKUMAR THAKORLAL KAPADIA | 30-05-2018 |
02608230 | RAMNATH PRADEEP | 17-06-2016 |
07129253 | KAIWALYA TRIVIKRAM PARNAIK | 30-05-2016 |
00260977 | KAMAL SINGH KRISHAN | 01-07-2007 |
AMRPV1717E | HETAL BHARAT VICHHI | 10-06-2019 |
08431597 | RAMDAS BHAGWANDAS GUPTA | 17-10-2020 |
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