RELIANCE INFRASTRUCTURE LIMITED

Activity: Community, personal & Social Services in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
13 Available. Click Here. 		PAN No
AACCR7446Q
CIN
L75100MH1929PLC001530 		ROC
RoC-Mumbai 		Incorporation Date
01-10-1929
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Listed 		Suspended at Exchange
- 		 
Registration Number
001530 		Registration Date
01-10-1929 		 
   



Listing Info

National Stock Exchange (NSE) listing as RELINFRA since 08-02-1995.

  ISIN Number: INE036A01016 ,   Instrument: EQ ,   Face Value: Rs. 10 ,   Paid-Up Value: Rs. 10

Bombay Stock Exchange (BSE) listing as RELINFRA with code 500390 .

  ISIN Number: INE036A01016 ,   Status: ACTIVE ,   Instrument: EQUITY ,   Face Value: Rs. 10
Industry:- Electric Utilities.



Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
14-09-2021
Last Balance Sheet Date
31-03-2021



Financials
Authorized Capital
Rs. 205006,00,000
Paid Up Capital
Rs. 26299,00,000



Contact Information
E-Mail Address
rinfra.mcafiling@relianceada.com
Registered Address
Reliance Centre, Ground Floor 19, Walchand Hirachand Marg, Ballard Estate Mumbai Mumbai City MH 400001 IN
Alternate Address
Reliance Centre, Ground Floor, 19, Walchand Hirachand Marg, Ballard Estate, Mumbai 400001 MH IN







Some PAST Judgements / Case Laws similar to RELIANCE INFRASTRUCTURE LIMITED

Last Checked Past / Closed Litigation On 21-09-2023 01:40
19-07-2022 Shanghai Electric Group Co Ltd Versus Reliance Infrastructure Ltd High Court of Delhi
25-03-2022 Damodar Valley Corporation Versus Reliance Infrastructure Ltd. High Court of Judicature at Calcutta
02-04-2019 Ahluwalia Contracts (India) Ltd. Versus Reliance Infrastructure Limited & Others High Court of Judicature at Bombay
13-04-2018 Reliance Communication Infrastructure Limited V/S Commissioner of Service Tax, Mumbai-II Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
12-03-2018 In The Matter of: Dakshinanchal Vidyut Vitran Nigam L Versus Reliance Infrastructure Limited High Court of Judicature at Allahabad
01-08-2017 International Road Dynamics South Asia Pvt. Ltd. Versus Reliance Infrastructure Ltd. & Another National Company Law Appellate Tribunal
28-07-2017 Reliance Gas Transportation Infrastructure Ltd. Versus Diddi Ramulu & Others In the High Court of Judicature at Hyderabad
19-05-2017 P.D. Agrawal Infrastructure Ltd. Versus M/s. Reliance General Insurance Co. Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
24-03-2017 Reliance Infrastructure Ltd V/S Commr. of Cus., C. Ex. & S.T., Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
20-12-2016 Reliance Infrastructure Ltd. Versus Commissioner of Income Tax, City-VI High Court of Judicature at Bombay
29-11-2016 Reliance Infrastructure Ltd. Versus Deputy Commissioner of Income-tax, Circle 10(1), Mumbai High Court of Judicature at Bombay
02-09-2016 Namdeo Goma Patil Versus Competent Authority, Chembur Patalganga Pipe Line Project, Reliance Industrial Infrastructure Ltd. & Another High Court of Judicature at Bombay
08-07-2016 Reliance Gas Transportation Infrastructure Limited Versus Petroleum & Natural Gas Regulatory Board Appellate Tribunal for Electricity Appellate Jurisdiction
20-04-2016 M/s. Sea Eagle Dredging Marine Infrastructure Private Limited Versus Reliance Capital Limited & Another High Court of Judicature at Bombay
07-01-2016 Reliance Infrastructure Ltd. & Another Versus M/s. Roadway Solution (I) Pvt. Ltd. High Court of Judicature at Bombay
19-11-2015 In Re: Astha Power Corporation Pvt. Ltd. Versus Reliance Gas Transportation Infrastructure Ltd. Competition Commission of India
17-08-2015 Commissioner of Income-tax -3 Versus Reliance Industrial Infrastructure Ltd. High Court of Judicature at Bombay
25-05-2015 Deputy Commissioner of Income-tax Versus Reliance Communications Infrastructure Ltd. Income Tax Appellate Tribunal Mumbai
28-04-2015 Reliance Gas Transportation Infrastructure Limited, Gujarat Versus Petroleum And Natural Gas Regulatory Board, New Delhi Appellate Tribunal for Electricity Appellate Jurisdiction
10-12-2014 Reliance Communications Infrastructure Ltd., Versus Commissioner of Customs (Import) Customs Excise amp Service Tax Appellate Tribunal West Zonal Bench At Mumbai
29-11-2014 Reliance Infrastructure Limited & Another Versus The Maharashtra Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
12-09-2014 M/s. Wardha Power Company Limited Versus Reliance Infrastructure Limited & Another Appellate Tribunal for Electricity Appellate Jurisdiction
04-09-2014 M/s. Reliance Infrastructure Limited Versus The Maharashtra Electricity Commission & Another Appellate Tribunal for Electricity Appellate Jurisdiction
04-02-2014 ITD Cementation India Ltd. Versus Reliance Infrastructure Limited & Others High Court of Judicature at Bombay
09-09-2013 Reliance Infrastructure Ltd. & Another Versus Dy. Commissioner Sales Tax & Another High Court of Judicature at Calcutta
15-07-2013 M/s. TVC Skyshop Ltd. Versus M/s. Reliance Communication and Infrastructure Ltd. Supreme Court of India
17-04-2013 Reliance Infrastructure Limited, Mumbai Versus The Maharahtra Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
22-03-2013 Reliance Infrastructure Ltd. Versus Consumer Welfare Association & Another Maharashtra State Consumer Disputes Redressal Commission Mumbai
24-01-2013 M/s. Bangalore Electricity Supply Company Limited Versus M/s. Reliance Infrastructure Ltd. & Another Appellate Tribunal for Electricity Appellate Jurisdiction
02-01-2013 Reliance Infrastructure Limited, (formerly Reliance Energy Limited) Versus The Maharashtra Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
22-10-2012 The Commissioner of Income Tax-7 Versus M/s. Reliance Communication Infrastructure Ltd. High Court of Judicature at Bombay
08-10-2012 In Re: Reliance Jamnagar Infrastructure Limited High Court of Gujarat At Ahmedabad
13-09-2012 Reliance Infrastructure Limited, Mumbai Versus The Maharashtra Electricity Regulatory Commission, Mumbai & Others Appellate Tribunal for Electricity Appellate Jurisdiction
08-08-2012 The Commissioner of Income Tax-3 Versus Reliance Industrial Infrastructure Ltd. High Court of Judicature at Bombay
28-03-2012 Commissioner of Income Tax Versus Reliance Communications Infrastructure Ltd. High Court of Judicature at Bombay
23-03-2012 Reliance Infrastructure Limited, Reliance Energy Centre Versus The Maharashtra Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
23-03-2012 Reliance Infrastructure Limited Versus The Maharashtra Electricity Regulatory Commission & Another Appellate Tribunal for Electricity Appellate Jurisdiction
23-03-2012 Reliance Infrastructure Limited Versus The Maharashtra Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
23-03-2012 Reliance Infrastructure Limited Versus The Maharashtra Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
18-07-2011 Reliance Communication Infrastructure Ltd Versus Union of India & Another Telecom Disputes Settlement Appellate Tribunal New Delhi
09-05-2011 Reliance Infrastructure Limited Versus M/s Wardha Power Co. Ltd. & Another Appellate Tribunal for Electricity Appellate Jurisdiction
01-03-2011 Reliance Infrastructure Limited Versus M.E.R.C & Others Appellate Tribunal for Electricity Appellate Jurisdiction
01-11-2010 Reliance Infrastructure Ltd Versus Commissioner of Trade Taxes & Others High Court of Delhi
28-10-2010 Reliance Infrastructure Limited & Others Versus Maharashtra State Road Development Corporation Limited & Others High Court of Judicature at Bombay
18-08-2010 Reliance Infrastructure Ltd Versus Jharkhand State Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
09-07-2010 Reliance Communication Infrastructure Limited Versus Priya Sankar Bose West Bengal State Consumer Disputes Redressal Commission Kolkata
08-12-2009 Reliance Infrastructure Limited Versus Maharashtra Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
28-08-2009 Reliance Infrastructure Limited Versus Maharashtra Electricity Regulatory Commission World Trade Centre & Others Appellate Tribunal for Electricity Appellate Jurisdiction
28-05-2009 Reliance Infrastructure Ltd. (formerly Reliance Energy Limited) Mumbai Versus The Maharashtra Electricity & Others Appellate Tribunal for Electricity Appellate Jurisdiction
05-12-2008 Shyamlal Biharilal Pandey Versus Reliance Infrastructure Limited & Others High Court of Judicature at Bombay



GST Number(s) for RELIANCE INFRASTRUCTURE LIMITED
BIHAR 10AACCR7446Q1Z1  
MAHARASHTRA 27AACCR7446Q3ZK  
UTTAR PRADESH 09AACCR7446Q1ZK  
ANDHRA PRADESH 37AACCR7446Q1ZL  
RAJASTHAN 08AACCR7446Q1ZM  
TAMIL NADU 33AACCR7446Q1ZT  
CHATTISGARH 22AACCR7446Q1ZW  
GOA 30AACCR7446Q1ZZ  
HARYANA 06AACCR7446Q1ZQ  
MAHARASHTRA 27AACCR7446Q1ZM  
JHARKHAND 20AACCR7446Q1Z0  
MADHYA PRADESH 23AACCR7446Q1ZU  
MAHARASHTRA 27AACCR7678G2ZW  



Directors
DIN Name Since
00004878 ANIL DHIRAJLAL AMBANI 18-01-2003
00004631 SATEESH SETH 24-11-2000
00004407 PUNIT NARENDRA GARG 30-09-2019
00169907 SURINDER SINGH KOHLI 14-02-2012
00119753 RAVIKUMAR KRISHNASAMY 14-08-2012
AOVPK0085Q SANDEEP YASHPAL KHOSLA 01-10-2021
06945359 MANJARI ASHOK KACKER 14-06-2019
ACYPG6533E PUNIT NARENDRA GARG 06-04-2019
ACFPR0892J PARESH PURUSHOTTAMLAL RATHOD 16-08-2019

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