REDI PORT LIMITEDActivity: Transport, storage and Communications in Maharashtra.Active |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
GST Number(s) 27AADCR6980N1ZM |
PAN No AADCR6980N |
|||||||||||
CIN U63032MH2007PLC172907 |
ROC RoC-Mumbai |
Incorporation Date 07-08-2007 |
||||||||||
Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
No of Members 7 |
||||||||||
Registration Number 172907 |
Registration Date 07-08-2007 |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2021 |
Last Balance Sheet Date 31-03-2021 |
Financials |
Authorized Capital Rs. 5500,00,000 |
Paid Up Capital Rs. 5075,81,000 |
Contact Information |
E-Mail Address ej@earnestjohn.com |
Registered Address 107, EARNEST HOUSE, 194, NARIMAN PONT MUMBAI MH 400021 IN |
TradeMarksTotal 1 marks found. |
EARNEST PORT OF REDI ( LABEL ), Class 39, Registered |
Some PAST Judgements / Case Laws similar to REDI PORT LIMITEDLast Checked Past / Closed Litigation On 03-09-2023 13:26
|
||
04-03-2015 | Mary Redi Kottunkal Joy & Others Versus The Assistant Director/Port Registration Officer (Pro) Bureau of Immigration & Others | High Court of Kerala |
GST Number(s) for REDI PORT LIMITED |
||
MAHARASHTRA | 27AADCR6980N1ZM |
Directors |
||
DIN | Name | Since |
ACLPJ7595C | DEAN CHRISTOPHER JOHN | 06-01-2020 |
00201937 | DORIS JOHN LOURDES | 07-08-2007 |
GBEPS6131R | Sonal Sunil Sharma | 02-12-2019 |
00148104 | CHRISTOPHER JOHN JOSEPH | 07-08-2007 |
00148143 | EARNEST JOSEPH JOHN | 07-08-2007 |
00158651 | DEAN CHRISTOPHER JOHN | 31-12-2008 |
India's most comprehensive litigation gathering and reporting.
Get Litigation Report