RAMP INSURANCE BROKERS PRIVATE LIMITEDActivity: Business Services in West Bengal.Active |
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GST Number(s) 19AAHCR5338J1ZX |
PAN No AAHCR5338J |
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CIN U74900WB2015PTC208444 |
ROC RoC-Kolkata |
Incorporation Date 13-11-2015 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 208444 |
Registration Date 13-11-2015 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 02-08-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 100,00,000 |
Paid Up Capital Rs. 75,00,000 |
Contact Information |
E-Mail Address swaikaco1@yahoo.co.in |
Registered Address 18 B BRABOURNE ROAD KOLKATA Kolkata WB 700001 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to RAMP INSURANCE BROKERS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 05-09-2023 04:24
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for RAMP INSURANCE BROKERS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for RAMP INSURANCE BROKERS PRIVATE LIMITED |
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WEST BENGAL | 19AAHCR5338J1ZX |
Directors |
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DIN | Name | Since |
07296602 | SUBHAS SIRCAR | 13-11-2015 |
00523238 | RAJEEV SWAIKA | 13-11-2015 |
00470254 | SRIKUMAR MENON | 13-11-2015 |
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