RAJENDRA SHIPPING PRIVATE LIMITEDActivity: Manufacturing (Machinery & Equipments) in Maharashtra.Active |
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CIN U35100MH1968PTC021736 |
ROC RoC-Mumbai |
Incorporation Date 20-01-1968 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
No of Members 6 |
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Registration Number 021736 |
Registration Date 20-01-1968 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 25,00,000 |
Paid Up Capital Rs. 1,05,000 |
Contact Information |
E-Mail Address rjshah_191@hotmail.com |
Registered Address 3 BPT Incineration Plot, Antop Hill, Mumbai Mumbai City MH 400037 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to RAJENDRA SHIPPING PRIVATE LIMITEDLast Checked Past / Closed Litigation On 04-09-2023 07:49
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20-01-2023 | M/s. R.B Shipping, Through its proprietor Rajendra Bhakle Versus The National Insurance Companies Pvt Ltd. | In the High Court of Bombay at Goa |
Directors |
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DIN | Name | Since |
00402478 | TEJASWINI RAJENDRA SHAH | 22-06-1993 |
00402482 | KALINDI RAJENDRA SHAH | 07-09-2009 |
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