RADIANT TEXTILES LIMITED

Activity: Manufacturing (Textiles) in Punjab.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U17110PB2005PLC029077
ROC
RoC-Chandigarh
Incorporation Date
13-10-2005
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
029077
Registration Date
13-10-2005
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
03-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 4500,00,000
Paid Up Capital
Rs. 2951,19,000



Contact Information

E-Mail Address
finance.radiant.2012@gmail.com
Registered Address
VILLAGE CHOUNTH PATIALA ROAD SAMANA PB 147101 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to RADIANT TEXTILES LIMITED

Last Checked Past / Closed Litigation On 24-09-2023 13:19
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for RADIANT TEXTILES LIMITED.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




Directors

DIN Name Since
00122560 GIAN CHAND 13-10-2005
AMBPG6558N KAMINI GUPTA 01-04-2014
00177061 VARUN GARG 13-10-2005
01347029 RAJESH GOYAL 13-10-2005
07132165 YAMINI GARG 25-03-2015
07235156 KRISHAN BANSAL LAL 06-08-2015
ANBPS2528M HARISH SHARMA 20-06-2015
00122365 MOHAN LAL KATARIA 13-10-2005
00126036 RAMESH KUMAR 13-10-2005
07238081 CHANDER SHEKHER JOLLY 06-08-2015

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