PYRITES PHOSPHATES & CHEMICALS LIMITEDActivity: Mining & Quarrying in Bihar.Under Liquidation |
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CIN U14200BR1965GOI000767 |
ROC RoC-Patna |
Incorporation Date 01-11-1965 |
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Class Public |
Category Company limited by Shares |
Sub-Category Union Govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 000767 |
Registration Date 01-11-1965 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 30-11-2006 |
Last Balance Sheet Date 31-03-2006 |
Financials |
Authorized Capital Rs. 10000,00,000 |
Paid Up Capital Rs. 9540,03,000 |
Contact Information |
E-Mail Address associates99@rediffmail.com |
Registered Address AMJHORE ROHTAS BR 821302 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to PYRITES PHOSPHATES & CHEMICALS LIMITEDLast Checked Past / Closed Litigation On 02-09-2023 20:33
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30-03-2001 | Pyrites, Phosphates and Chemicals Limited Versus Siblian Compania and Another | Supreme Court of India |
27-07-1999 | Pyrites, Phosphates and Chemicals Ltd. Versus State of Bihar | High Court of Bihar |
19-05-1997 | Pyrites Phosphates and Chemicals Limited Versus State of Bihar | High Court of Bihar |
29-03-1995 | Pyrites, Phosphates and Chemicals Limited Versus Bihar Electricity Board | High Court of Bihar |
29-07-1986 | Collector Central Excise, North U.P.Collectorate Versus Pyrites Phosphates and Chemicals Limited | High Court of Judicature at Allahabad |
Directors |
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DIN | Name | Since |
00396838 | VIJAY CHHIBBER | 06-01-2007 |
01026892 | BHUPENDRA NATH TIWARI | 30-10-2006 |
00406113 | SOFIA DAHIYA | 30-10-2006 |
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