PURI CRAWFORD INSURANCE SURVEYORS & LOSS ASSESSORS INDIA PRIVATE LIMITED

Activity: Finance in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U67100DL2000PTC107187
ROC
RoC-Delhi
Incorporation Date
09-08-2000
Class
Private
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
107187
Registration Date
09-08-2000
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
---
Last AGM Date
27-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 100,00,000
Paid Up Capital
Rs. 36,60,000



Contact Information

E-Mail Address
priti.puri@puricrawford.com
Registered Address
1, NORTH WEST AVENUE, FIRST FLOOR, CLUB ROAD PUNJABI BAGH West Delhi DL 110026 IN
Alternate Address
231,3rd FLR,Building No.2,Solitaire Corporate Park Andheri-Ghatkopar Link Road, Chakala, Andheri (E) Mumbai 400093 MH IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to PURI CRAWFORD INSURANCE SURVEYORS & LOSS ASSESSORS INDIA PRIVATE LIMITED

Last Checked Past / Closed Litigation On 05-09-2023 15:22
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for PURI CRAWFORD INSURANCE SURVEYORS & LOSS ASSESSORS INDIA PRIVATE LIMITED.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




Directors

DIN Name Since
00048386 ANUJ PURI 09-08-2000
07475117 ANAND KUMAR WANIKAR 23-03-2016
07486450 ASHUTOSH SHUKLA 24-05-2016
00952953 GURUSWAMI SRINIVASAN 08-03-2004
07705823 ANDREW JOHN BART 10-02-2017
00952854 MUNISH PRASHAR 08-03-2004

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