PUNE-EMBASSY PROJECTS PRIVATE LIMTIEDActivity: Real Estate and Renting in Karnataka.Amalgamated |
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CIN U70102KA2007PTC041347 |
ROC RoC-Bangalore |
Incorporation Date 02-01-2007 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 041347 |
Registration Date 02-01-2007 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 30-11-2016 |
Last Balance Sheet Date 31-03-2016 |
Financials |
Authorized Capital Rs. 65,32,000 |
Paid Up Capital Rs. 65,32,000 |
Contact Information |
E-Mail Address cs@embassyindia.com |
Registered Address I-FLOOR, EMBASSY POINT 150 INFANTRY ROAD BANGALORE KA 560001 IN |
Alternate Address Pebble Beach, Embassy Golflinks Business Park Off Intermediate Ring Road, Bangalore 560071 KA |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to PUNE-EMBASSY PROJECTS PRIVATE LIMTIEDLast Checked Past / Closed Litigation On 09-09-2023 11:47
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for PUNE-EMBASSY PROJECTS PRIVATE LIMTIED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
02042443 | VIKAASH KHDLOYA | 15-09-2014 |
00358583 | ASHEESH MOHTA | 12-10-2012 |
00055416 | PANDITHACHOLANALLUR RAMAKRISHNAN RAJAGOPALAN | 07-03-2013 |
00027674 | JITENDRA MOHANDAS VIRWANI | 02-01-2007 |
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