PROZONE ENTERPRISES PRIVATE LIMITED

Activity: Trading in Maharashtra.
Amalgamated
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
27AADCP6816D1ZI
PAN No
AADCP6816D
CIN
U52190MH2004PTC149468
ROC
RoC-Mumbai
Incorporation Date
09-11-2004
Class
Private
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
No of Members
2  
Registration Number
149468
Registration Date
09-11-2004
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
---
Last AGM Date
13-09-2011
Last Balance Sheet Date
31-03-2011



Financials

Authorized Capital
Rs. 4000,00,000
Paid Up Capital
Rs. 3641,76,820



Contact Information

E-Mail Address
snehal.bansode@prozone.co.in
Registered Address
105/106, PROUOGUE HOUSE, OFF NEW LINK ROAD, ANDHERI (WEST) MUMBAI MH 400053 IN



TradeMarks

Total 45 marks found.
PROZONE AJANTA CENTRE, Class 43, Registered
PROZONE ELLORA CENTRE, Class 41, Registered
PROZONE ELLORA SHOPPING CENTRE, Class 41, Registered
PROZONE ELLORA MALL CENTRE, Class 41, Registered
PROZONE ELLORA CENTRE, Class 35, Registered
PROZONE ELLORA SHOPPING CENTRE, Class 35, Registered
PROZONE ELLORA MALL CENTRE, Class 35, Registered
PROZONE FESTIVAL CITY, Class 36, Registered
PROZONE FESTIVAL CITY, Class 37, Registered
FESTIVAL CITY, Class 37, Registered
prozone life begins here (DEVICE OF GEOMETRICAL FIGURES), Class 42, Registered
life beings here (DEVICE OF GEOMETRICAL FIGURE), Class 35, Registered
life begins here (DEVICE OF GEOMETRICAL FIGURES), Class 42, Registered
life begins here (DEVICE OF GEOMETRICAL FIGURES), Class 37, Registered
LIFE BEINGS HERE (DEVICE OF GEOMETRICAL FIGURES), Class 41, Registered
PROZONE l i f e b e g i n s h e r e ( LABEL), Class 35, Registered
life begins here (DEVICE OF GEOMETRICAL FIGURES), Class 36, Registered
PROZONE LIFE BEGINS HERE (DEVICE OF GEOMETRICAL FIGURES), Class 41, Registered
PROZONE l i f e b e g i n s h e r e ( LABEL), Class 37, Registered
PROZONE l i f e b e g i n s h e r e ( LABEL), Class 36, Registered
PROSONE GET A LIFE (LABEL), Class 42, Removed
PROZONE (LABEL), Class 35, Registered
PROZONE (LABEL), Class 7, Registered
PROZONE (LABEL), Class 9, Registered
PROSONE (LABEL), Class 11, Registered
PROZONE (LABEL), Class 10, Removed
PROZONE (LABEL), Class 10, Removed
PROSONE (LABEL), Class 42, Removed
PROZONE, Class 11, Removed
PROZONE, Class 9, Removed
PROSONE (LABEL), Class 7, Removed
PROSONE (LABEL), Class 35, Removed
PROZONE ELLORA CENTRE, Class 42, Objected
PROZONE ELLORA SHOPPING CENTRE, Class 42, Objected
PROZONE ELLORA MALL CENTRE, Class 42, Objected
PROZONE AJANTA SHOPPING CENTRE, Class 43, Abandoned
PROZONE ELLORA MALL CENTRE, Class 43, Objected
PROZONE ELLORA SHOPPING CENTRE, Class 43, Abandoned
PROZONE AJANTA CENTRE, Class 43, Refused
PROZONE ELLORA CENTRE, Class 43, Abandoned
PROZONE AJANTA SHOPPING CENTRE, Class 44, Objected
PROZONE ELLORA MALL CENTRE, Class 44, Objected
PROZONE ELLORA SHOPPING CENTRE, Class 44, Abandoned
PROZONE AJANTA CENTRE, Class 44, Refused
PROZONE ELLORA CENTRE, Class 44, Abandoned




Some PAST Judgements / Case Laws similar to PROZONE ENTERPRISES PRIVATE LIMITED

Last Checked Past / Closed Litigation On 09-09-2023 06:24
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for PROZONE ENTERPRISES PRIVATE LIMITED.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




GST Number(s) for PROZONE ENTERPRISES PRIVATE LIMITED

MAHARASHTRA 27AADCP6816D1ZI  



Directors

DIN Name Since
00031257 AMITABH TANEJA 10-03-2009
01217574 DAVID ANDREW FISCHEL 19-01-2007
00004768 SALIL ANUPENDRA CHATURVEDI 09-11-2004
01515586 NIGAM ANIL PATEL 13-01-2006
00004983 NIKHIL ANUPENDRA CHATURVEDI 09-11-2004
00004788 DEEP SUBHASH GUPTA 13-01-2006
01217613 JOHN GEORGE ABEL 19-01-2007
00004779 AKHIL ANUPENDRA CHATURVEDI 09-11-2004
00004813 RAKESH RAWAT 13-01-2006

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