PRIME MEIDEN LIMITED

Activity: Manufacturing (Machinery & Equipments) in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
4 Available. Click Here.
PAN No
AAECP8275D
CIN
U31908DL2008PLC183082
ROC
RoC-Delhi
Incorporation Date
09-09-2008
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
183082
Registration Date
09-09-2008
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE Non-Compliant
Last AGM Date
22-12-2016
Last Balance Sheet Date
31-03-2016



Financials

Authorized Capital
Rs. 16500,00,000
Paid Up Capital
Rs. 15692,57,450



Contact Information

E-Mail Address
igarashi-k@mb.meidensha.co.jp
Registered Address
PRIME GROUP BUILDING,11/5B,THIRD FLOOR PUSA ROAD NEW DELHI DL 110005 IN
Alternate Address
PRIME TOWER, 287-288, UDYOG VIHAR PHASE-II, GURGAON GURGAON 122016 HR



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to PRIME MEIDEN LIMITED

Last Checked Past / Closed Litigation On 23-09-2023 18:48
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for PRIME MEIDEN LIMITED.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




GST Number(s) for PRIME MEIDEN LIMITED

HARYANA 06AAECP8275D1ZC  
DELHI 07AAECP8275D2Z9  
KARNATAKA 29AAECP8275D1Z4  
GUJARAT 24AAECP8275D1ZE  



Directors

DIN Name Since
00001607 LALIT BHASIN 12-11-2017
03557973 HIROAKI WAKUI 29-06-2016
ADZPW8618G HIROAKI WAKUI 12-11-2017
06610242 HARUO HIRAKAWA 29-06-2016
06862767 KAZUMI IKARASHI 15-05-2014
AFNPK4093D HIRDESH KUMAR KULSHRESTHA 10-04-2015
01510489 ROHAN MEHTA 09-09-2008
07639010 SETSUKO YANAGIYA 21-11-2016
00010122 SURINDER MEHTA 09-09-2008
07639100 NOBUAKI TAMAKI 21-11-2016
02308976 MURAD BENIAMINOV 10-09-2008
AMLPK0018K RAJNISH KUMAR 01-12-2017

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