POWERLINKS TRANSMISSION LIMITEDActivity: Electricity, Gas & Water companies in Delhi.Active |
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GST Number(s) 07AABCT7775M1ZN |
PAN No AABCT7775M |
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CIN U40105DL2001PLC110714 |
ROC RoC-Delhi |
Incorporation Date 04-05-2001 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 110714 |
Registration Date 04-05-2001 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 11-06-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 48360,00,000 |
Paid Up Capital Rs. 46800,00,000 |
Contact Information |
E-Mail Address monica.mehra@tatapower.com |
Registered Address 10TH FLOOR, DLF TOWER-A DISTRICT CENTER -JASOLA NEW DELHI DL 110025 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to POWERLINKS TRANSMISSION LIMITEDLast Checked Past / Closed Litigation On 19-09-2023 09:17
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25-09-2009 | Powerlinks Transmission Ltd. Versus Central Electricity Regulatory Commission & Others | Appellate Tribunal for Electricity Appellate Jurisdiction |
GST Number(s) for POWERLINKS TRANSMISSION LIMITED |
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DELHI | 07AABCT7775M1ZN |
Directors |
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DIN | Name | Since |
ABFPL8609N | YOGESH KUMAR LUTHRA | 01-01-2019 |
ACCPG1623R | KAPIL GUPTA | 22-01-2019 |
06615674 | SREEKANT KANDIKUPPA | 29-08-2019 |
05169220 | RITA SINHA | 30-03-2015 |
08261341 | YOGESH KUMAR LUTHRA | 11-06-2019 |
AKYPM6065F | MONICA MEHRA | 01-06-2013 |
07604493 | MINESH SHRIKRISHNA DAVE | 10-07-2018 |
07071993 | NOVEL SINGHAL LAVASA | 02-05-2017 |
05181372 | DIPTIVILASA DEVERAKONDA | 08-10-2015 |
07359191 | SRIRAMCHANDRA MURTY KOCHERLAKOTA | 14-01-2016 |
00466631 | AJAY KAPOOR | 20-03-2013 |
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