POWER GRID CORPORATION OF INDIA LIMITED

Activity: Electricity, Gas & Water companies in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
3 Available. Click Here.
PAN No
BBNP00167G
CIN
L40101DL1989GOI038121
ROC
RoC-Delhi
Incorporation Date
23-10-1989
Class
Public
Category
Company limited by Shares
Sub-Category
Union Govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
038121
Registration Date
23-10-1989
 
   



Listing Info

National Stock Exchange (NSE) listing as POWERGRID since 05-10-2007.

  ISIN Number: INE752E01010 ,   Instrument: EQ ,   Face Value: Rs. 10 ,   Paid-Up Value: Rs. 10

Bombay Stock Exchange (BSE) listing as POWERGRID with code 532898 .

  ISIN Number: INE752E01010 ,   Status: ACTIVE ,   Instrument: EQUITY ,   Face Value: Rs. 10
Industry:- Electric Utilities.



Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
27-08-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 1000000,00,000
Paid Up Capital
Rs. 523158,96,480



Contact Information

E-Mail Address
dtandon@powergridindia.com
Registered Address
B-9 QUTAB INSTITUTIONAL AREA KATWARIA SARAI NEW DELHI DL 110016 IN







Some PAST Judgements / Case Laws similar to POWER GRID CORPORATION OF INDIA LIMITED

Last Checked Past / Closed Litigation On 20-09-2023 10:16
28-04-2023 M/s. Power Grid Corporation of India Ltd. Versus Assessing Authority Sales Tax Circle D. Jammu High Court of Jammu and Kashmir
22-02-2023 K. Gnaniah Nadar Versus The Power Grid Corporation of India, Tirunelveli-1, Rep by its Chief Manager & Others Before the Madurai Bench of Madras High Court
25-11-2022 Grid Corporation of Orissa Ltd. Versus The Tata Hydro Electric Power Supply Company Ltd. & Others High Court of Orissa
21-04-2022 N. Mohanraj & Others Versus Power Grid Corporation of India Ltd., Represented by its General Manager, Salem & Others High Court of Judicature at Madras
31-03-2022 Krishan Pal Anand Versus Power Grid Corporation Ltd. & Others High Court of Jammu and Kashmir
11-03-2022 Power Grid Corporation of India Versus Tulip Telecom Ltd Telecom Disputes Settlement amp Appellate Tribunal New Delhi
05-01-2022 G. Venkatesh Versus The Chairman and Managing Director, Power Grid Corporation of India Ltd, New Delhi & Others High Court of Judicature at Madras
22-12-2021 M/s. Power Grid Associates, Rep. by its Proprietor Sanjib Kr. Gogoi Versus Assam State Electricity Board & Others High Court of Gauhati
18-11-2021 Sujeet Kumar Versus The Power Grid Corporation of India Limited through its Managing Director & Others High Court of Judicature at Patna
10-12-2020 Power Grid Corporation of India Limited Versus M/s B C Enterprise High Court of Meghalaya
08-10-2020 Ravi Agarwal Versus M/s. Power Grid Corporation of India Ltd., Rep. by its Deputy General Manager, C.D. Kishore High Court of Karnataka
01-10-2020 G. Venkatesh Versus The Chairman and Managing Director, Power Grid Corporation of India Ltd., (POCIL) & Others High Court of Judicature at Madras
09-05-2019 Power Grid Corporation of India & Another Versus Tamil Nadu Generation and Distribution Co. Ltd. & Others Supreme Court of India
22-02-2019 M/s. Grid Infra Tech Pvt. Ltd. Versus M/s. Hythro Power Corporation Ltd. National Company Law Appellate Tribunal
31-01-2019 Odisha Power Transmission Corporation Ltd. Versus Power Grid Corporation of India Limited & Others Appellate Tribunal for Electricity Appellate Jurisdiction
11-12-2018 The India Cements Limited, ?Coromandel Towers? Chennai Versus Power Grid Corporation of India Limited, Rep by is Chairman & Managing Director, New Delhi & Others High Court of Judicature at Madras
16-10-2018 Power Grid Corporation of India Versus L.S. Cable High Court of Delhi
05-09-2018 Power Grid Corp of India Ltd Versus The D.M, Bareilly & Others High Court of Judicature at Allahabad
16-07-2018 In the matter of: NHPC Limited, Haryana Versus Power Grid Corporation of India Limited, Gurgaon & Others Appellate Tribunal for Electricity Appellate Jurisdiction
04-04-2018 Power Grid Corporation of India & Another Versus East Delhi Municipal Corporation & Another High Court of Delhi
17-01-2018 The Chief Manager, M/s. Power Grid Corporation of India Limited Versus Krishnappa High Court of Karnataka
17-01-2018 The Chief Manager, M/s. Power Grid Corporation of India Limited (Govt. Of India Enterprise), Bangalore Versus Devaraj High Court of Karnataka
11-12-2017 Power Grid Corporation of India Ltd. Versus Jyoti Structures Ltd High Court of Delhi
06-12-2017 The Power Grid Corporation of India Limited, Represented by its Director Versus The Karnataka Education Society, Represented by its Secretary Nissar Ahmed & Another High Court of Karnataka
08-08-2017 M/s Office Equipment Versus M/s Power Grid Corporation of India Ltd. High Court of Delhi
19-05-2017 Power Grid Corporation of India Limited V/S Commissioner of Central Excise-AHMEDABAD-III Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad
03-02-2017 V.J. Joseph Versus Power Grid Corporation of India Ltd., represented by Deputy General Manager & Others High Court of Kerala
09-01-2017 M. Subramanian Versus The Land Acquisition Officer & Revenue Divisional Officer (Power Grid Corporation of India Project) Udayarpalayam, Udayarpalayam Taluk Ariyalur District High Court of Judicature at Madras
14-12-2016 The Power Grid Corporation of India Limited Versus Century Textiles & Industries Limited & Others Supreme Court of India
21-07-2016 Mohan Lal Sarkar Versus Power Grid Corporation of India Limited & Others High Court of Judicature at Calcutta
29-06-2016 Power Grid Corporation of India Ltd. Versus Kamlesh Kumar Chimanbhai Patel & Others Supreme Court of India
23-05-2016 Power Grid Corporation of India Ltd. Versus Civil Judge & 4 Others High Court of Judicature at Allahabad
03-05-2016 Khushboo Goswami Versus Power Grid Corporation of India & Others High Court of Judicature at Allahabad
29-04-2016 C.P. Upadhyaya Versus Chairman & M.D. Power Grid Corporation of India Ltd. High Court of Judicature at Allahabad
25-04-2016 Power Grid Corporation of India Ltd. Versus Central Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
25-04-2016 Power Grid Corporation Of India Ltd. Versus Karnataka Power Transmission Corp Ltd. & Others Appellate Tribunal for Electricity Appellate Jurisdiction
03-03-2016 Power Grid Corporation of India Ltd. Versus Punjab State Power Corporation Ltd. & Others Supreme Court of India
08-01-2016 M/s. Paramount Communications Ltd. Versus Power Grid Corporation of India Limited High Court of Delhi
16-09-2015 Power Grid Corporation of India Ltd. Versus Central Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
09-09-2015 Klen & Marshalls Manufacturers & Exporters Ltd. & Another Versus Power Grid Corporation India Ltd. & Others High Court of Delhi
20-08-2015 M/s. Mirador Commercial Pvt. Ltd. Versus Power Grid Corporation of India Ltd. & Others In the High Court of Judicature at Hyderabad
20-07-2015 Power Grid Corporation of India Ltd. Versus Chandru & Others High Court of Judicature at Allahabad
01-07-2015 Power Grid Corpn. of (I) Ltd. Versus RPG Transmission Ltd. High Court of Delhi
05-05-2015 Power Grid Corporation of India Limited Versus Musluck Corporation & Others High Court of Judicature at Calcutta
18-04-2015 Akhtar Hasan & Others Versus Power Grid Corporation of India & Others High Court of Judicature at Allahabad
15-04-2015 Jayaswal Neco Urja Limited, Chhattisgarh Versus Power Grid Corporation of India Limited, through the Chairman & Managing Director, Gurgaon & Another Appellate Tribunal for Electricity Appellate Jurisdiction
07-04-2015 Power Grid Corporation of India Ltd. Versus State of Madhya Pradesh & Others High Court of Chhattisgarh
25-02-2015 Power Grid Corporation of India Ltd. Versus Central Electricity Regulatory Commission, New Delhi & Others Appellate Tribunal for Electricity Appellate Jurisdiction
24-02-2015 M/s. Ind Barath Energy (Utkal) Limited Versus M/s. Power Grid Corporation of India Ltd. & Others High Court of Judicature at Madras
04-02-2015 Power Grid Corporation Versus State of Uttar Pradesh & Others High Court of Judicature at Allahabad
30-01-2015 Power Grid Corporation of India Ltd Versus Central Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
03-12-2014 Power Grid Corporation of India Ltd. Versus Central Electricity Regulatory Commission & Another Appellate Tribunal for Electricity Appellate Jurisdiction
13-11-2014 M/s. Utkal Galvanizers Ltd. Versus M/s. Power Grid Corporation of India Ltd. High Court of Delhi
12-09-2014 Power Grid Corporation of India Ltd. Versus Central Electricity Regulatory Commission & Another Appellate Tribunal for Electricity Appellate Jurisdiction
30-06-2014 Power Grid Corporation of India Versus Central Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
05-03-2014 Power Grid Corporation of India Ltd Versus Central Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
20-01-2014 Essel Adi Smart Grid Solutions Ltd Versus Bihar State Power (Holding) Company Ltd and Others High Court of Judicature at Patna
04-12-2013 Suresh Kumar Saini Versus Power Grid Corporation of India Ltd. & Others High Court of Uttarakhand
22-11-2013 Bommi Reddy Narasimha Reddy & Others Versus Power Grid Corporation of India Ltd.,(A Govt. Enterprises) Rep. By Its Manager, P. Chandrasekhara Reddy & Others High Court of Andhra Pradesh
03-10-2013 Power Grid Corporation of India Ltd. Versus The Assistant Labour Commissioner cum & Others High Court of Gauhati
26-09-2013 Pawan Kumar Versus Power Grid Corporation of India Ltd. & Another High Court of Madhya Pradesh
16-07-2013 Power Grid Corporation of India Limited Versus 17 Workers rep. by the President, Khammam District Security Personnel Union & Others High Court of Andhra Pradesh
28-06-2013 R. Krishnamoorthy Versus Power Grid Corporation of India Limited, rep by its Deputy General Manager, Chennai & Another High Court of Judicature at Madras
03-05-2013 Power Grid Corporation of India Ltd., Gurgaon Versus Central Electricity Regulatory Commission New Delhi & Others Appellate Tribunal for Electricity Appellate Jurisdiction
06-03-2013 Power Grid Corporation of India Ltd. & Others Versus Rahul Dogra High Court of Jammu and Kashmir
28-02-2013 Power Grid Corporation of India Ltd. Versus Siemens Limited High Court of Delhi
03-10-2012 Tamil Nadu Generation and Distribution Corporation Limited, Versus Power Grid Corporation of India Limited & Others Appellate Tribunal for Electricity Appellate Jurisdiction
02-07-2012 Punjab State Power Corporation Ltd., Patiala Versus Power Grid Corporation of India Ltd., New Delhi & Others Appellate Tribunal for Electricity Appellate Jurisdiction
10-05-2012 Power Grid Corporation of India Ltd. Versus Central Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
10-05-2012 Central Electricity Regulatory Commission versus Power Grid Corporation of India Ltd. & Others Appellate Tribunal for Electricity Appellate Jurisdiction
10-05-2012 Power Grid Corporation of India Ltd. Versus Central Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
10-05-2012 Power Grid Corporation of India Ltd. Versus Central Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
28-02-2012 Power Grid Corporation of India Ltd. Versus Central Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
13-01-2012 Klen & Marshalls Manufacturers And Exporters Ltd. Versus Power Grid Corporation India Ltd High Court of Delhi
12-01-2012 Power Grid Corporation of India Ltd. Versus Central Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
07-12-2011 Power Grid Corp. of India Limited Versus Ajay Kumar Gupta & Others High Court of Judicature at Allahabad
07-12-2011 Power Grid Corporation of India Limited Versus Ajay Kumar Gupta High Court of Judicature at Allahabad
05-12-2011 D.P. Venkateshappa Versus The Power Grid Corporation Of India Limited, Sub-Station, Soolagiri Post, Hosur Taluk, Tamil Nadu & Others High Court of Karnataka
24-11-2011 Indian Syntans Investments Pvt. Ltd., rep. by its Manager A. Govidaraj Versus The Power Grid Corporation of India Ltd. & Another High Court of Judicature at Madras
19-09-2011 Vijay S/o Ramchandra Agrawal Versus Power Grid Corporation of India Ltd. Indore & Another High Court of Madhya Pradesh
23-08-2011 C. Ram Prakash & Another Versus Power Grid Corporation of India Ltd., (A Government of India Enterprise) through its Chief Manager & Another Before the Madurai Bench of Madras High Court
01-07-2011 Sea Shells Realtors Pvt. Ltd., rep. by N.B. Ganesh Versus M/s. Power Grid Corporation of India Ltd., Rep. by its Managing Director, Kalivandha Pattu & Another High Court of Judicature at Madras
27-06-2011 C. Ram Prakash & Another Versus Power Grid Corporation of India Ltd., Tuticorin & Another Before the Madurai Bench of Madras High Court
15-06-2011 Vindhyachal Builders Pvt Ltd Rep, Chennai Versus M/s. Power Grid Corporation of India Ltd Rep by its Managing Director Kancheepuram District & Another High Court of Judicature at Madras
13-05-2011 Power Grid Corporation Versus Duli Chand Mahawar & Another High Court of Rajasthan
05-05-2011 Power Grid Corporation of India Limited Versus C.E.R.C. & Others Appellate Tribunal for Electricity Appellate Jurisdiction
05-05-2011 Power Grid Corporation of India Limited Versus C.E.R.C. & Others Appellate Tribunal for Electricity Appellate Jurisdiction
07-04-2011 Power Grid Corporation of India Ltd Versus Central Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
31-03-2011 Power Grid Corporation of India Ltd. Haryana Versus Central Electricity Regulatory Commission, New Delhi & Others Appellate Tribunal for Electricity Appellate Jurisdiction
14-03-2011 Casimir Sagayaraj Versus The Power Grid Corporation Of India Ltd. Rep. By Its The Chief Manager High Court of Judicature at Madras
11-01-2011 Sarlaben Mangeram Through Power Of Attorney Mital Mangeram Versus Power Grid Corporation Of India Through Assistant Engineer High Court of Gujarat At Ahmedabad
04-01-2011 M/S Office Equipment Versus M/S Power Grid Corporation Of India Ltd High Court of Delhi
09-08-2010 Power Grid Corporation of India Ltd., represented by its Chief Manager, Hosur & Another Versus S.V. Nanjunda Chetty & Others High Court of Judicature at Madras
22-07-2010 Power Grid Corporation of India Ltd., New Delhi Versus S & S Power Switchgear Ltd & Others High Court of Judicature at Madras
22-07-2010 Vijay Ramchandra Agrawal Versus Power Grid Corporation Of India Ltd High Court of Madhya Pradesh
22-06-2010 Minor Vignesh Kanniayaram Versus Power Grid Corporation of India Limited, New Delhi & Others High Court of Judicature at Madras
01-06-2010 Gurbachan Singh Versus Power Grid Corporation of India Ltd High Court of Uttaranchal
28-05-2010 POWER GRID CORPORATION OF INDIA LTD. VERSUS M/S SAB INFOTECH LIMITED Telecom Disputes Settlement Appellate Tribunal New Delhi
30-03-2010 Manojbhai Dasrathbhai Patel & Another Versus Power Grid Corporation Of India Ltd & Others High Court of Gujarat At Ahmedabad
04-03-2010 Ravi Versus Power Grid Corporation of India Limited In the High Court of Bombay at Nagpur



GST Number(s) for POWER GRID CORPORATION OF INDIA LIMITED

ODISHA 21BBNP00167G1DQ  
ARUNACHAL PRADESH 12AAACP0252G1Z4  
TAMIL NADU 33AAACP0252G1Z0  



Directors

DIN Name Since
03614952 SUNIL KUMAR SHARMA 23-07-2018
02126022 MANATHATTAI NARAYANAN VENKATESAN 11-07-2019
02018931 RAJEEV KUMAR CHAUHAN 23-08-2018
06636330 SEEMA GUPTA 01-03-2018
AAEPT1936A DIVYA TANDON 29-05-2010
06615674 SREEKANT KANDIKUPPA 19-09-2017
05254178 SUDHIR KUMAR GANGADHAR RAHATE 27-09-2019
07937052 MANOJ KUMAR MITTAL 12-09-2017
08187493 ANTHIYA MAHALAKSHMI RAJARAM 26-07-2018
ACTPK0667J SRIRAMCHANDRA MURTY KOCHERLAKOTA 27-08-2019
05240974 RAVI PRAKASH SINGH 01-04-2012
03469466 TSE TEN DORJI 16-02-2017

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