PARBATI KOLDAM TRANSMISSION COMPANY LIMITEDActivity: Electricity, Gas & Water companies in Haryana.Active |
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GST Number(s) 06AACCB2871K1ZN |
PAN No AACCB2871K |
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CIN U40108HR2002PLC071677 |
ROC RoC-Delhi |
Incorporation Date 02-09-2002 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 071677 |
Registration Date 02-09-2002 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 01-08-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 33100,00,000 |
Paid Up Capital Rs. 27283,70,000 |
Contact Information |
E-Mail Address maanas.srivastava@relianceada.com |
Registered Address 5TH FLOOR, FF-1A JMD GALLERIA SECTOR-48 SOHNA ROAD Gurgaon Gurgaon HR 122018 IN |
Alternate Address 5th Floor, JMD Galleria, Sohna Road, Sector - 48 Gurgaon 122018 HR |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to PARBATI KOLDAM TRANSMISSION COMPANY LIMITEDLast Checked Past / Closed Litigation On 21-09-2023 23:47
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18-07-2014 | Parbati Koldam Transmission Co. Ltd Versus State of H.P. | High Court of Himachal Pradesh |
GST Number(s) for PARBATI KOLDAM TRANSMISSION COMPANY LIMITED |
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HARYANA | 06AACCB2871K1ZN |
Directors |
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DIN | Name | Since |
08277103 | SURYA SHANKAR BANERJI | 18-02-2019 |
BFAPS1336B | MAANAS SRIVASTAVA | 16-01-2012 |
07359191 | SRIRAMCHANDRA MURTY KOCHERLAKOTA | 12-04-2018 |
01952393 | ALOK KUMAR ROY | 23-11-2007 |
06615674 | SREEKANT KANDIKUPPA | 13-08-2019 |
08269563 | VIPRA JAIN | 18-02-2019 |
00820290 | DINESH KUMAR JAIN | 30-03-2015 |
07381585 | TILAK CHANDRA SARMAH | 31-10-2019 |
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