PANASONIC APPLIANCES INDIA COMPANY LIMITED

Activity: Manufacturing (Machinery & Equipments) in Tamil Nadu.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
10 Available. Click Here.
PAN No
AAACI1304E
CIN
U30007TN1988PLC016184
ROC
RoC-Chennai
Incorporation Date
09-09-1988
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
016184
Registration Date
09-09-1988
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
26-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 1300,00,000
Paid Up Capital
Rs. 1267,67,120



Contact Information

E-Mail Address
secretary@panasonicindia.in
Registered Address
NATIONAL HIGHWAY NO.5,SHOLAVARAM VILLAGE, CHENNAI-67. TIRUVALLUR DIST. TAMIL NADU TN 600067 IN
Alternate Address
NATIONAL HIGHWAY NO.5 SHOLAVARAM VILLAGE, TIRUVALLUR DIST. CHENNAI 600067 TN IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to PANASONIC APPLIANCES INDIA COMPANY LIMITED

Last Checked Past / Closed Litigation On 30-08-2023 06:53
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for PANASONIC APPLIANCES INDIA COMPANY LIMITED.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




GST Number(s) for PANASONIC APPLIANCES INDIA COMPANY LIMITED

UTTARAKHAND 05AAACI1304E1ZF  
JAMMU AND KASHMIR 01AAACI1304E1ZN  
MAHARASHTRA 27AAACI1304E1Z9  
DELHI 07AAACI1304E1ZB  
KARNATAKA 29AAACI1304E1Z5  
TAMIL NADU 33AAACI1304E1ZG  
ANDHRA PRADESH 37AAACI1304E1Z8  
TELANGANA 36AAACI1304E1ZA  
MADHYA PRADESH 23AAACI1304E1ZH  
JHARKHAND 20AAACI1304E1ZN  



Directors

DIN Name Since
08377188 KEN NAKAYAMA 01-04-2019
00228857 AJIT GOPAL NAMBIAR 30-08-2012
00019088 SUBRAMANIAN KRISHNASWAMY 29-01-2007
08377223 THIAGARAJAN GANESAN 01-04-2019
ALZPK6505C JAYAPRAKASH KALAPPAN 01-04-2018
08107285 MASAYUKI SASAGE 01-04-2018

India's most comprehensive litigation gathering and reporting.

Get Litigation Report

LEGATRACE AT YOUR SERVICE
  • Legal Assessment
  • Legal Risk Analysis
  • Litigation Search
  • Defaulter Lists Search
  • Test Litigation Sensitivity

USEFUL FOR
  • Mergers & Acquisitions
  • Partnerships
  • Joint Ventures
  • Vendor On Boarding
  • Employees / Competitors / Colleagues Legal Background Verification





DISCLAIMER: www.LawyerServices.in, LawyerServices, Integrated Web Services Pvt. Ltd., and / or our software development firms, and / or our marketing / channel partners and all of their employees respect the Privacy and Intellectual Property Rights of everyone. All trademarks, service marks, trade names and logos appearing on the site are the property of their respective owners. Information shown here is purely a summary of the contents and status of documents as available on the official website of the Ministry of Corporate Affairs. It is not based on any personal judgements or opinion of any individual or professional.

The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.

Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.