PADUP VENTURES PRIVATE LIMITEDActivity: Community, personal & Social Services in Delhi.Active |
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GST Number(s) 06AAICP1930F1ZO |
PAN No AAICP1930F |
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CIN U93000DL2015PTC282802 |
ROC RoC-Delhi |
Incorporation Date 14-07-2015 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 282802 |
Registration Date 14-07-2015 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 2,00,000 |
Paid Up Capital Rs. 1,45,820 |
Contact Information |
E-Mail Address pankaj@padup.in |
Registered Address C-114, F/F OFFICE, FATEH NAGAR, DELHI West Delhi DL 110018 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to PADUP VENTURES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 23-09-2023 11:53
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for PADUP VENTURES PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for PADUP VENTURES PRIVATE LIMITED |
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HARYANA | 06AAICP1930F1ZO |
Directors |
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DIN | Name | Since |
00217435 | PANKAJ GOVIND THAKAR | 14-07-2015 |
08033007 | DIVYENDU KUMAR | 23-12-2017 |
00046053 | RAJAT KUMAR JAIN | 14-07-2015 |
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