PACIFIC DEVELOPMENT CORPORATION LIMITED

Activity: Business Services in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
07AAACN3524H1ZQ
PAN No
AAACN3524H
CIN
U74999DL1996PLC077149
ROC
RoC-Delhi
Incorporation Date
14-03-1996
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
077149
Registration Date
14-03-1996
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
29-09-2018
Last Balance Sheet Date
31-03-2018



Financials

Authorized Capital
Rs. 750,00,000
Paid Up Capital
Rs. 533,72,310



Contact Information

E-Mail Address
cs@pacificindia.in
Registered Address
Ground Floor- 42, Pacific Mall, Tagore Garden, Najafgarh Road, New Delhi 110018 Delhi North West DL 110018 IN
Alternate Address
3RD FLOOR, PACIFIC MALL SITE IV, SHAIBABD INDL. AREA GHAZIABAD 201010 UP



TradeMarks

Total 72 marks found.
I' M DEHRADUN WITH DEVICE, Class 35, Accepted & Advertised
PACIFIC GOLF ESTATE WITH DEVICE, Class 36, Accepted & Advertised
PACIFIC GOLF ESTATE WITH DEVICE, Class 37, Accepted & Advertised
PACIFIC, Class 42, Registered
PACIFIC, Class 43, Registered
PACIFIC, Class 37, Registered
PACIFIC, Class 36, Registered
PACIFIC, Class 35, Registered
PACIFIC INDIA, Class 37, Registered
PACIFIC LET'S CREATE TOGETHER, Class 37, Registered
PACIFIC LET'S CREATE TOGETHER, Class 42, Registered
PACIFIC INDIA, Class 35, Registered
PACIFIC INDIA, Class 36, Registered
PACIFIC LET'S CREATE TOGETHER, Class 36, Registered
WWW.PACIFICINDIA.IN, Class 37, Registered
WWW.PACIFICINDIA.IN, Class 36, Registered
WWW.PACIFICINDIA.COM, Class 36, Registered
WWW.PACIFICINDIA.IN, Class 35, Registered
WWW.PACIFICINDIA.COM, Class 35, Registered
PACIFIC THE SPIRIT OF DEHRADUN WITH DEVICE, Class 37, Registered
PACIFIC THE SPIRIT OF DEHRADUN WITH DEVICE, Class 35, Registered
PACIFIC (WITH DEVICE), Class 28, Registered
PACIFIC (WITH LABEL), Class 29, Registered
PACIFIC(WITH LABEL), Class 25, Opposed
PACIFIC (WITH LABEL), Class 34, Registered
PACIFIC (WITH LABEL), Class 19, Registered
PACIFIC (WITH DEVICE), Class 10, Registered
PACIFIC (WITH LABEL), Class 14, Registered
PACIFIC (WITH DEVICE), Class 16, Registered
PACIFIC (WITH LABEL), Class 13, Registered
PACIFIC (WITH DEVICE), Class 24, Registered
PACIFIC (WITH LABEL), Class 17, Registered
PACIFIC (WITH LABEL), Class 18, Registered
PACIFIC (WITH DEVICE), Class 20, Registered
PACIFIC(WITH LABEL), Class 21, Registered
PACIFIC (WITH LABEL), Class 35, Registered
PACIFIC (WITH DEVICE), Class 30, Registered
PACIFIC(WITH DEVICE), Class 31, Registered
PACIFIC (WITH DEVICE), Class 32, Abandoned
PACIFIC (WITH LABEL), Class 33, Abandoned
PACIFIC (WITH LABEL), Class 11, Registered
PACIFIC (WITH DEVICE), Class 12, Registered
PACIFIC (WITH LABEL), Class 2, Registered
PACIFIC (WITH LABEL), Class 3, Registered
PACIFIC (WITH LABEL), Class 4, Registered
PACIFIC (WITH LABEL), Class 37, Registered
PACIFIC (WITH LABEL, Class 38, Registered
Pacific (WITH DEVICE), Class 39, Registered
PACIFIC (WITH LABEL), Class 36, Registered
PACIFIC(WITH DEVICE), Class 43, Registered
PACIFIC (WITH DEVICE), Class 41, Registered

Click Here to See More Marks




Some PAST Judgements / Case Laws similar to PACIFIC DEVELOPMENT CORPORATION LIMITED

Last Checked Past / Closed Litigation On 12-09-2023 13:24
10-02-2020 M/s. Pacific Development Corporation Ltd. V/S South Delhi Municipal Corporation & Another High Court of Delhi
18-02-2014 Qingjian International (South Pacific) Group Development Co. Pte Ltd. Versus Capstone Engineering Pte Ltd. Supreme Court of Singapore
29-04-2005 China Construction (South Pacific) Development Co Pte Ltd Versus Spandeck Engineering (S) Pte Ltd Supreme Court of Singapore



GST Number(s) for PACIFIC DEVELOPMENT CORPORATION LIMITED

DELHI 07AAACN3524H1ZQ  



Directors

DIN Name Since
00039234 SANTOSH BANSAL 01-03-2018
ARHPK4887D Prachi Khanna 22-12-2017
00038928 SUDARSHAN KUMAR BANSAL 02-04-2008
01998363 SURENDRA PRASAD SINGH 19-02-2015
00038892 ABHISHEK BANSAL 08-12-2003
00038902 SAKET BANSAL 12-07-2004
07100410 AMIT KUMAR BHARDWAJ 19-02-2015

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