P AND C INFRA PROJECTS PRIVATE LIMITED

Activity: Construction in Tamil Nadu.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U45200TN2014PTC096607 		ROC
RoC-Chennai 		Incorporation Date
21-07-2014
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
096607 		Registration Date
21-07-2014 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
keerthi@pandc.co.in
Registered Address
S.F.87/1, P AND C GARDEN NOLAMBUR MOGAPPAIR WEST CHENNAI Chennai TN 600037 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to P AND C INFRA PROJECTS PRIVATE LIMITED

Last Checked Past / Closed Litigation On 07-09-2023 13:42
12-12-2022 Dhruthi Infra Projects Ltd., Represented by its Authorised Signatory/Director) Karru Koteswara Rao, Bengaluru Versus State Single Window Clearance Committee, Represented by its Nodal Agency Karnataka Udyog Mitra, Represented by its Principal Secretary, Bengaluru & Others High Court of Karnataka
20-10-2022 M/s. Nirmala Infra Projects India Limited, Rep. by its Directors Ch. Narasimha Reddy and Ch. Rajendra Reddy & Others Versus The State of Telangana, rep. by its Public Prosecutor, High Court for the State of Telangana, Hyderabad & Another High Court of for the State of Telangana
31-08-2022 Dr. Biswajit Das & Another Versus M/s. Shelter Infra Projects Limited & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
05-08-2022 N.K. Sreedhar Versus Vishnu Construction Company, Presently Know As Vishnu Infra Projects Pvt. Ltd., Rep. By Its Director, K. Krishana Prasad & Others National Consumer Disputes Redressal Commission NCDRC
19-07-2022 GKR Infra Projects India Private Limited Versus State of Telangana & Another High Court of for the State of Telangana
08-07-2022 M/s. Harekrushna Infra Projects Pvt. Ltd. & Another Versus State Bank of India High Court of Gujarat At Ahmedabad
18-02-2022 ACIT, Ahmedabad Versus M/s. West Wing Infra Projects 1, Dhaval Society, Ahmedabad Income Tax Appellate Tribunal Ahmedabad
04-02-2022 M/s. Haven Infra Projects & Power Limited, Represented by its Director, Meena Chandrasekaran Versus The State Tax Officer, (Intelligence) Roving Squad (spl), Villupuram & Another High Court of Judicature at Madras
29-10-2021 Unicorn Infra Projects & Estate Pvt. Ltd. & Another Versus Securities & Exchange Board of India SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
06-10-2021 Secretary, Rajasthan State Road Transport Corporation (RSRTC), Jaipur & Others Versus M/s. Kalptaru Infra Projects Pvt. Ltd., Through Director Surendra Kumar Bardiya, Jaipur High Court of Rajasthan Jaipur Bench
10-08-2021 M/s. RDS Projects Ltd., New Delhi Versus Hll Infra Tech Services Ltd., Represented By Its Chief Engineer (Design), Thiruvananthapuram & Others High Court of Kerala
23-04-2021 Siddamsetty Infra Projects Private Limited, Hyderabad rep. by its Chairman & Managing Director Versus Debbad Visweswara Rao & Others High Court of for the State of Telangana
26-03-2021 Unicorn Infra Projects & Estates P. Ltd. Versus Securities and Exchange Board of India SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
25-03-2021 M/s. LC Infra Projects Pvt. Ltd. Versus Bihar Urban Infrastructure Development Corporation Ltd. & Others High Court of Judicature at Patna
16-03-2021 M/s. Tapaswi Infra Projects India Private Limited, Rep. by its Managing Director M. Indrasena Chowdary, Jubilee Hills, Hyderabad Versus Andhra Bank, rep. by its General Manager, Madhapur, Hyderabad & Another High Court of for the State of Telangana
16-03-2021 M/s. Tapaswi Infra Projects India Private Limited, Rep. by its Managing Director M. Indrasena Chowdary, Jubilee Hills, Hyderabad Versus Andhra Bank, rep. by its General Manager, Madhapur, Hyderabad & Another High Court of for the State of Telangana
12-03-2021 Chirag Infra Projects Pvt Ltd. Versus Vijay Jwala Co-op. HSG Soc Ltd. & Another High Court of Judicature at Bombay
12-03-2021 Chirag Infra Projects Pvt Ltd. Versus Vijay Jwala Co-op. HSG Soc Ltd. & Another High Court of Judicature at Bombay
10-02-2021 Arihant Shivank Infra Projects Limited & Another Versus Renu Maheshwari National Consumer Disputes Redressal Commission NCDRC
01-02-2021 Qingdao Construction Enginering Group Company Limited - M/s. Venkata Rao Infra Projects Private Limited (JV) Versus Government of India Through Ministry of Road Transport & Highways represented by the Chief Engineer (NH, R&B) & Another In the High Court of Bombay at Goa
28-01-2021 Score Information Technologies Limited Versus GR Infra Projects Limited High Court of Delhi
27-10-2020 K.I.P.L. Vistacore Infra Projects J.V. Through its Partnership Utakarsh Balasaheb Patil Versus Ichalkaranjee Municipal Council Office at Council Office & Others High Court of Judicature at Bombay
09-09-2020 RPP Infra Projects Ltd. Erode, Tamil Nadu Versus Mangalore SEZ Limited (MSEZL) High Court of Karnataka
24-02-2020 M/s. Unique Omega Builders, Rep. By its Partner and Authorised Signatory P. Nalasamy Versus Mag Link Infra Projects (P) Ltd., Tamil Nadu High Court of Judicature at Madras
24-01-2020 Jkm Infra Projects Limtied, Noida Thru. Directors Versus State of U.P. & Another High Court Of Judicature At Allahabad Lucknow Bench
13-01-2020 Aarpee Infra Projects (P) Ltd. Versus State of Bihar High Court of Judicature at Patna
29-03-2019 Aarpee Infra Projects (P) Ltd. Versus State of Bihar & Others High Court of Judicature at Patna
04-01-2019 Girish Shankarrao Deopujari & Another Versus M/s. Ashish Infra projects & Others Maharshtra State Consumer Disputes Redressal Commission Nagpur
19-12-2018 Indian National Centre for Ocean Information Sciences Versus M/s. Unity Infra Projects Limited High Court of Andhra Pradesh
26-09-2018 Crs Infra Projects Ltd, New Delhi Versus Dcit, Circle- 6(2), New Delhi Income Tax Appellate Tribunal Delhi
09-07-2018 National Highways Authority of India Versus L.N. Malviya Infra Projects Pvt. Ltd. & Another High Court of Delhi
29-06-2018 M/s. Tecpro Infra Projects Ltd. Versus State Bank of India High Court of Judicature at Madras
17-05-2018 Venkata Rao Infra Projects Pvt. Ltd. and Others V/S Commissioner of Customs (Imp.), Mumbai Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
19-04-2018 M/s. Essel Infra Projects Ltd. Through Its Authorized Representative Versus State of Madhya Pradesh Acting Through Its Director Supreme Court of India
26-02-2018 M/s. RPP Infra Projects Limited, Rep. by its Whole Time Director A. Nithya Versus M/s. NTPC Tamil Nadu Energy Company Ltd., Rep. by its Deputy General Manager & Others High Court of Judicature at Madras
09-01-2018 Pristine Logistics & Infra Projects P. Ltd. & Another Versus Freight Star P. Ltd & Others High Court of Delhi
27-12-2017 Skyway Infra Projects Pvt. Ltd V/S Commissioner of Service Tax Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
21-12-2017 Tecpro Infra-Projects Limited, Represented by Its Manager Legal Versus National Projects Construction Corporation Limited, Southern Zonal Office, Represented by Its Managing Director High Court of Kerala
08-11-2017 M/s. Sasanka Infra Projects Private Limited Versus The ICICI Bank Limited, Race Course Road, Vadodara Represented by its Authorised Officer & Others In the High Court of Judicature at Hyderabad
08-11-2017 M/s. Sasanka Infra Projects Private Limited Versus The ICICI Bank Limited, Race Course Road, Vadodara Represented by its Authorised Officer & Others High Court of Andhra Pradesh
18-08-2017 Aqua Infra Projects Versus State of Gujarat High Court of Gujarat At Ahmedabad
03-05-2017 Era Infra Engineering Ltd. Versus Prideco Commercial Projects Pvt. Ltd. National Company Law Appellate Tribunal
12-04-2017 M/s. GVR Infra Projects Limited, Rep. by its Assistant Vice President a Gopal Krishna Versus Union of India, Through its Secretary & Others High Court of Karnataka
07-04-2017 M/s. Andhra Infra Projects & Industries Pvt. Ltd., rep. by its Managing Director, G. Srinivas Babu Versus State of Telangana, rep. by its Secretary, Ministry of Municipal Administration & Others In the High Court of Judicature at Hyderabad
01-03-2017 Venkata Anantaraman Nanduri Versus SBC Infra Projects India Pvt., Ltd. & Others Telangana State Consumer Disputes Redressal Commission Hyderabad
20-01-2017 Pristine Logistics & Infra Projects Pvt. Ltd. & Another Versus M/S. Freightstar Pvt. Ltd. & Others High Court of Delhi
17-10-2016 Zillion Infra Projects Pvt. Ltd. Represented By K.M. Gopalakrishnan Authorized Signatory Versus A.I. Kuriakose & Another High Court of Kerala
19-08-2016 Saraf Infra Projects Ltd. & Another Versus The State of West Bengal & Others High Court of Judicature at Calcutta
03-02-2016 M/s Topline Infra Projects Pvt. Ltd. Versus State of Bihar through the Secretary Department of Road Construction, Govt. of Bihar, Patna & Others High Court of Judicature at Patna
02-11-2015 Zillion Infra Projects (P) Ltd. Versus Fab-Tech Works & Constructions Pvt Ltd. & Another High Court of Delhi
25-06-2015 Rithwik Projects Private Limited Versus Sintex Infra Projects Limited & Others High Court of Gujarat At Ahmedabad
20-03-2015 Saraf Infra Projects Ltd. & Another Versus The State of West Bengal & Others High Court of Judicature at Calcutta
06-01-2015 M/s. R.P.P ? Infra Projects Limited Versus M/s. TamilNadu Generation and Distribution Corporation Ltd., (TANGEDC0), Represented by its Chief Engineer, Materials Management & Another High Court of Judicature at Madras
11-12-2014 M/s. Gvr Infra Projects Limited Versus Union Of India & Another High Court of Delhi
03-12-2014 M/s. Om Metal Infra Projects Ltd., (formerly M/s. Om Metals Ltd), Represented herein by its Authorised Signatory Venkatesh Boddu & Others Versus Union of India, Represented by its Secretary, Ministry of Commerce and Industry & Others High Court of Judicature at Madras
07-11-2014 Shelter Infra Projects Limited & Another Versus State of West Bengal & Others High Court of Judicature at Calcutta
17-06-2014 M/s. Surendra Constructions Pvt. Ltd. Versus M/s. M. Venkata Rao Infra Projects Pvt. Ltd. High Court of Andhra Pradesh
02-06-2014 M/s. Srinath Infra Projects (India) Pvt. Ltd. Versus The Government of A.P., rep. by its Secretary & Others High Court of Andhra Pradesh
28-03-2014 Bharatia Infra Projects Ltd, Guwahati Versus The State of Tripura, Represented by the Secretary to the Government of Tripura, Agartala & Others High Court of Tripura
20-03-2014 Aarti Infra Projects Pvt. Ltd. & Others Versus S.P. Fabritech In the High Court of Bombay at Nagpur
20-03-2014 M/s. Aarti Infra-Projects Pvt.Ltd. & Others Versus M/s S.P.Fabritech, through its Proprietor, Sudhir In the High Court of Bombay at Nagpur
02-01-2014 M/s. T.A. Infra Projects Ltd., a Public Limited Company, registered under Companies Act, 1956 Versus Infrastructure Corporation of Andhra Pradesh Ltd., Rep. by its Chairman, Hyderabad & Another High Court of Andhra Pradesh
20-12-2013 M/s. Om Metal Infra Projects Ltd., rep. by its Authorised Signatory, Venkatesh Boddu & Others Versus Union of India, rep. by its Secretary, Ministry of Commerce and Industry & Others High Court of Judicature at Madras
16-12-2013 Shahid Jamal Ansari & Others Versus M/s. SBC Infra Projects India Pvt. Ltd., (Developer) & Others Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
10-10-2013 M/s. Suryodaya Infra Projects (I) Pvt. Ltd. Versus The National Mineral Development Corporation Limited & Others High Court of Andhra Pradesh
01-10-2013 M/s J.K.M. Infra Projects Limited and M/s NCCL-Vasishta Versus The State of Bihar Through Principal Secretary Water Resources Department and Others High Court of Judicature at Patna
31-07-2013 M/s R.V. Infra Projects rep. by its Managing Partner G.V. Rao & Others Versus R.V.Towers Flat Owners Welfare Assn. Rep. by its Secretary & Others Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
11-12-2012 M/s. PBR Select Infra Projects Rep. by Its Partner P. Bhaskar Reddy Versus The Commissioner of Tenders BRK Bhavan & Others High Court of Andhra Pradesh
16-10-2012 M/s. PBR Select Infra Projects, Represented by its partner P. Bhaskar Reddy Versus The Commissioner of Tenders & Another High Court of Andhra Pradesh
14-06-2012 M/s. Bevenu Infra Projects pvt. Ltd. & Others Versus The High Power Committee & Others High Court of Judicature at Bombay
25-04-2011 Panda Infra Projects India Pvt. Ltd. Versus State of Orissa & Others High Court of Orissa
11-02-2011 J Kumar Infra Projects Limited Versus State of Gujarat High Court of Gujarat At Ahmedabad
05-05-2010 M/S. M.E. Infra-Projects(Pvt.) Ltd. & Another Versus Mumbai Municipal Corporation & Others High Court of Judicature at Bombay
12-04-2010 M/s. BEST Infra-Projects Ltd. Versus CCE, Cochin Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
19-01-2010 M/s. Unity Infra Projects Ltd. Versus Commercial Tax Officer & Another High Court of Andhra Pradesh
26-05-2008 Pylon Engineers (India) Private Limited Versus R. S. Infra projects Private Limited High Court of Delhi
14-11-2007 M/s. Gulshan Infra Projects Pvt. Ltd. Versus State of Rajasthan High Court of Rajasthan



Directors
DIN Name Since
06426409 KEERTHI SHANKAR 21-07-2014
05277159 SWETHA 21-07-2014
00018776 SEMUR CHINNASAMY PARAMESWARI 21-07-2014

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