DIN: 00587463

OM PRAKASH KESWANI

Companies Associated
CIN Company Name Status
U74899DL1980PTC010175 M B MALLS PRIVATE LIMITED Active
U17120DL1994PTC057924 M H TEXTILE PRIVATE LIMITED Active
U70102DL2007PTC164267 M. H. INTERNATIONAL PRIVATE LIMITED Active
U70100DL2010PLC210267 HEENA HOMES LIMITED Active
U74899DL1994PTC057929 HARISH TEX PRINTS PRIVATE LIMITED Strike Off


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