O L G POWER P LTD

Activity: Manufacturing (Machinery & Equipments) in Tamil Nadu.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U30007TN1991PTC020898 		ROC
RoC-Chennai 		Incorporation Date
03-06-1991
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
020898 		Registration Date
03-06-1991 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 10,00,000
Paid Up Capital
Rs. 6,10,400



Contact Information
E-Mail Address
arunkumar1825@gmail.com
Registered Address
338,SIDCO ESTATE,AMBATTUR,MADRAS-98 MADRAS-98 MADRAS-98 TN 600098 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to O L G POWER P LTD

Last Checked Past / Closed Litigation On 04-09-2023 01:03
19-08-2023 Sakharam G. Mahadik & Another Versus Swagat Builders and Developers Registered Partnership Firm, Through its Partner Manjusha Balasaheb Patil, Through its Power of Attorney Holder, Balasaheb Jagannath Patil Sangli & Others High Court of Judicature at Bombay
11-08-2023 India Power corporation Limited (IPCL) Versus The State of West Bengal & Others High Court of Judicature at Calcutta
10-08-2023 GMR Spintex Pvt Ltd. Versus Northern Power Distribution Company of A.P. Ltd. & Others High Court of for the State of Telangana
25-07-2023 M/s. Narayan Power Solutions Versus Union of India & Another High Court of Judicature at Bombay
25-07-2023 Andrew Tennyson Abraham Versus Daniel Sam Rep. By his General Power of Attorney N. Durairaj High Court of Judicature at Madras
25-07-2023 Anbazhagan Versus Jeyam Traders, by Managing Partner, Maheswari by Power Agent, M. Kannan High Court of Judicature at Madras
21-07-2023 Santosh Namdeo Koli & Others Versus Bhanudas Yesu Gadade Through his Power of Attorney Lingappa Bhanudas Gadde & Others High Court of Judicature at Bombay
19-07-2023 C.M. Aysha, Qatar, Represented by Power of Attorney holder C.K. Abdul Nazar, Palakkad Versus Ali Abdul Latheef High Court of Kerala
19-07-2023 D. Srinivasan, Rep. by Power of Attorney holder, V. Santhosh Kumar Versus The Inspector General of Registration, Chennai & Others High Court of Judicature at Madras
17-07-2023 Committee of Creditors of Shree Maheshwar Hydel Power Corporation Ltd, Through Power Finance Corporation Ltd & Others Versus Entegra Ltd & Others National Company Law Appellate Tribunal
04-07-2023 Uttarakhand Power Corporation Limited Through Its Executive Engineer, Edd (Urban) Versus Munfait Ali Khan National Consumer Disputes Redressal Commission NCDRC
27-06-2023 Maharashtra State Power Generation Company Limited Versus Assistant Commissioner of Income Tax, Circle – 14(1)(1), Mumbai & Others High Court of Judicature at Bombay
27-06-2023 Nuclear Power Corporation of India Limited Versus Deputy Commissioner of Income Tax- Circle 3(4), Mumbai & Another High Court of Judicature at Bombay
21-06-2023 Jeya Versus Praveen Banu, through her power agent, S. Ganesan Before the Madurai Bench of Madras High Court
16-06-2023 Dr. M. Chandrasekar, Managing Director, SKM Animal Feeds and Foods India Pvt.Ltd., Rep.by his Power Agent, B. Thirumavalavan, Erode Taluk Versus V.M. Duraisamy, Proprietor, M.N. Farms, Annur Taluk, Coimbatore High Court of Judicature at Madras
15-06-2023 M/s. Vijay Pharamaceuticals Rep. by its Power of Attorney Holder M. Ranganathan, Krishnagiri Versus The Chairman cum Managing Director, Small Industries Development Corporation Ltd, (SIDCO), Chennai & Others High Court of Judicature at Madras
13-06-2023 Himachal Pradesh Power Corporation Ltd Versus M/s. KSR Infra Structure Pvt. Ltd High Court of Himachal Pradesh
09-06-2023 Uttarakhand Power Corporation Ltd. Versus B.M. Bhatt & Others High Court of Uttarakhand
08-06-2023 Antony Parapilly Versus Dr. Thomas Kalliath, Rep. by Power holder George Kalliath, Thrissur & Others High Court of Kerala
24-05-2023 Y. Santosh Kumar Versus Karnataka Power Transmission Corporation Limited, Represented by its Managing Director, Bangalore & Others High Court of Karnataka Circuit Bench At Dharwad
23-05-2023 Kshema Power & Infrastructure Company (P) Ltd., Cochin, Represented by Authorized Signatory, C.C. Viswanathan Nair, Ernakulam Versus Union of India, Represented by Secretary, Ministry of Banking & Finance, Parliament House, New Delhi & Others High Court of Kerala
10-05-2023 Sikkim Power Development Corporation Ltd., Through its Managing Director, Sikkim & Another Versus M/s. Amalgamated Transpower (India) Ltd., Through its Managing Director, New Delhi High Court of Sikkim
10-05-2023 Supreme Infrastructure India Ltd. Versus National Thermal Power Corporation Ltd. High Court of Himachal Pradesh
10-05-2023 Sikkim Power Development Corporation, Through its Managing Director, Sikkim & Another Versus M/s. Amalgamated Transpower (India) Ltd. (ATPL), Through its Managing Director, New Delhi High Court of Sikkim
09-05-2023 Palappuru Kavu Bhagavathy Temple Thanathu, Represented by Power of Attorney Holder, S.K. Vijayasankar, Vellayani P.O., Thiruvananthapuram Versus N. Bhaskaran Nair & Others High Court of Kerala
02-05-2023 APCA Power Private Limited & Others Versus C.C. Kandla Customs Excise amp Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad
28-04-2023 M/s. Power Grid Corporation of India Ltd. Versus Assessing Authority Sales Tax Circle D. Jammu High Court of Jammu and Kashmir
28-04-2023 Karnataka Power Transmission Corporation Limited & Others Versus B.G. Manamohana Priyanka & Others Supreme Court of India
27-04-2023 N. Padmasini, Rep. by her Power Agent, B. Suresh Raj, Versus The District Collector, Chennai & Others High Court of Judicature at Madras
21-04-2023 M/s. Mytrah Energy (India) Private Limited, Hyderabad, rep. by its Authorized Signatory Girish Gelli Versus M/s. Siemens Gamesa Renewable Power Pvt. Ltd., (formerly known as Gamesa Wind Turbines Pvt.Ltd.), rep. by its Authorized Signatory T.K. Karthikeayan High Court of for the State of Telangana
21-04-2023 Packiam @ Subramania Chettiar (Died) & Others Versus Chellaiah, Represented by his Power Agent, Paulsamy @ Madasamy Thevar Before the Madurai Bench of Madras High Court
20-04-2023 Maharashtra State Electricity Distribution Company Limited Versus Adani Power Maharashtra Limited & Others Supreme Court of India
20-04-2023 Uttar Haryana Bijli Vitran Nigam Limited & Another Versus Adani Power (Mundra) Limited & Another Supreme Court of India
20-04-2023 Uttar Haryana Bijli Vitran Nigam Limited & Another Versus Adani Power (Mundra) Limited & Another Supreme Court of India
20-04-2023 Uttar Haryana Bijli Vitran Nigam Ltd. & Another Versus Adani Power (Mundra) Limited & Others Supreme Court of India
20-04-2023 Maharashtra State Electricity Distribution Company Limited Versus Adani Power Maharashtra Limited & Another Supreme Court of India
19-04-2023 Shaikh Suleman Shaikh Rustam Versus Lata Anil Gangwal, Through her Power of Attorney Holder Dr. Anil Hansraj Gangwal In the High Court of Bombay at Aurangabad
19-04-2023 Atur Park-4 Co-operative Housing Society Limited, a Co-operative Society, Pune, through its power of Attorney holder M/s Atur Sangtani and Associates through its partner, Rajiv Sangtani, Pune Versus The State of Maharashtra & Others High Court of Judicature at Bombay
19-04-2023 Andhra Pradesh Industrial Infrastructure Corporation (APIIC), Rep. by its Vice Chairman and Managing Director, Andhra Pradesh & Others Versus M/s. Meghavaram Power Pvt. Ltd., Rep. by its Authorized Signatory K. Somaraju High Court of Andhra Pradesh
19-04-2023 KiranVittal Poojary Director M/s. Avni Energy Solutions Pvt.Ltd. (W) Mumbai Versus M/s. Flyjac Logistics (P) Ltd. Rep. by the Power of attorney holder J. Srinivasan Chennai High Court of Judicature at Madras
17-04-2023 Lavanya & Others Versus M/s. Sarvesh Exports, Partnership Firm, Rep. By their Power of Attorney Holder and CEO Mr. R. Dinesh Tirupur & Another High Court of Judicature at Madras
17-04-2023 M/s. Ratnagiri Gas & Power Pvt. Ltd., Maharashtra Versus National Insurance Co. Ltd., A Government of India Undertaking, Divisional Office XI, Mumbai National Consumer Disputes Redressal Commission NCDRC
11-04-2023 P.H. Bakrudeen Muthukani Through his Power Agent, Saleekha Begum Versus The State represented by The District Collector, Kanyakumari Before the Madurai Bench of Madras High Court
11-04-2023 Kudankulam Nuclear Power Employees Union, Rep. by its General Secretary, Kudankulam Nuclear Power Project, Tirunelveli Versus Government of India, Ministry of Labour, Rep. by its Secretary, Shiram Sakthi Bhawan Rafi Mag, New Delhi & Another High Court of Judicature at Madras
06-04-2023 D. Dhanalakshmi & Another Versus V. Maheswari, Rep. by Power Agent, R. Janakiraman, Royapettah, Chennai High Court of Judicature at Madras
06-04-2023 Roshanbi Aziz Motiwala through power of attorney holder Iliyas Aziz Motiwala & Others Versus The Competent Authority and Deputy Collector, Solapur & Others High Court of Judicature at Bombay
06-04-2023 S. Sinraj Represented through its Power Agent his father T. Subramanian Versus Thiyagarajan & Others Before the Madurai Bench of Madras High Court
05-04-2023 Ayyaswamy Udayar Versus Ayyaswamy Rep. By Power Agent Poongavanam High Court of Judicature at Madras
31-03-2023 Anjana Chandran, Represented by Power of Attorney holder her father, P. Chandrant, Malappuram Versus Haneesh High Court of Kerala
31-03-2023 Thota Jaswanth & Another Versus The State of Telangana rep. By its Principal Secretary, Power and Energy Department, Secretariat, Hyderabad & Others High Court of for the State of Telangana
30-03-2023 L.K. Fairdeal Finance, represented by its authorized Power Agent S. Aravindraj Versus The State, represented by the Inspector of Police, Ambattur & Another High Court of Judicature at Madras
27-03-2023 L. Unnamalai Versus S.M. Deivanai, Through her power agent Husband, Somasundaram Before the Madurai Bench of Madras High Court
27-03-2023 Jeema George, Represented by her father & Power of Attorney holder George Joseph Versus Eldho Peter & Others High Court of Kerala
24-03-2023 Tamil Nadu Generation & Distribution Corporation Limited (TANGEDCO), Rep. by its Chief Engineer/Hydro, Chennai Versus M/s. CG Power & Industrial Solutions Limited, Rep. by its Senior General Manager, Punjab & Others High Court of Judicature at Madras
24-03-2023 Saluja Steel & Power Private Limited & Another Versus Damodar Valley Corporation & Others High Court of Judicature at Calcutta
24-03-2023 M/s. Krishna Energy, Private Limited, Coimbatore, rep. by its Power of Attorney Holder K. Suresh Kumar Versus M/s. Tata Access Ltd., Rep. by its Managing Director, Coimbatore & Another Tamil Nadu State Consumer Disputes Redressal Commission Chennai
20-03-2023 Branch Manager, Oriental Insurance Co. Ltd., Anaparthy & Another Versus M/s. Nagarjuna Constructions Company Limited Rep. By Its Power of Attorney Holder, Rajamundry National Consumer Disputes Redressal Commission NCDRC
16-03-2023 M/s. Kohli Roadlines, Nagpur Versus Maharashtra State Power Generation Company Limited, Mumbai In the High Court of Bombay at Nagpur
14-03-2023 M/s. Alkem Laboratories Ltd., Rep. by its Director and Power of Attorney Dhananjay Kumar Sing & Others Versus The State Rep. by The Drug Inspector, Virudhunagar & Another Before the Madurai Bench of Madras High Court
13-03-2023 Rattan India Power Limited Versus The Union of India Through its Secretary (Revenue) Ministry of Finance, Department of Revenue, Government of India, New Delhi & Others High Court of Judicature at Bombay
10-03-2023 Umaid Mohonot, Proprietor, M/s. Jay Plastic Company, Represented by Power of Attorney Bijay Singh Mohonot, Bangalore & Another Versus Union of India, Through Secretary, Ministry of Industries, Udyog Bhavan, New Delhi & Others High Court of Judicature at Madras
10-03-2023 The Managing Director, M/s. S & S Power Switchgear Equipment Ltd., Puducherry Versus E. Poongavanam High Court of Judicature at Madras
08-03-2023 Vimal Jayachandran Versus Diana Jerine Johnson Represented through her power agent K. Thavaselvi Jeyanthi Koilraj Before the Madurai Bench of Madras High Court
07-03-2023 M/s. DE-FAB, Kochi, Represented by Managing Director, Priya Varma, Ernakulam & Another Versus S. Balachandran, Represented by his wife & Power of Attorney holder, Prameeela Balachandran, Kollam High Court of Kerala
07-03-2023 M/s. M.P. Shantex Pvt. Ltd. Rep. by its Managing Director, Tiruppur & Others Versus M/s. Sri Chem, Rep. by its Partner, S. Senguttuvan, by his Power of Attorney holder/ Manager, M. Sundaralingam, Erode. High Court of Judicature at Madras
03-03-2023 Maharashtra State Electricity Distribution Company Limited Versus Adani Power Maharashtra Limited & Others Supreme Court of India
02-03-2023 Kalpataru Power Transmission Limited, Represented By its Authorized Signatory Mr. Harbinder Gulati Madurai Versus Thiru. N. Athimuthan (Proprietor), M/s. Aathees Hard Flooring, Madurai & Another Before the Madurai Bench of Madras High Court
27-02-2023 The Revenue Divisional Officer/Sub Collector, Fort Kochi, Kerala & Others Versus Dr. A.V. Sajeev, Represented by his father & Power of Attorney holder A.K. Valsalan High Court of Kerala
22-02-2023 K. Gnaniah Nadar Versus The Power Grid Corporation of India, Tirunelveli-1, Rep by its Chief Manager & Others Before the Madurai Bench of Madras High Court
21-02-2023 Sharayu Sadanand Subhedar @ Sharayu Yashodhan Agalgaonkar Versus Yashodhan Prakash Agalgaonkar, Through his Power of Attorney, Prakash Ramkrishna Agalgaonkar High Court of Judicature at Bombay
20-02-2023 The Principal, St.Mary's Nursery and Primary School, Tuticorin Versus M/s. Shriram Transport Finance Company Limited, Represented by its Power of Attorney, S. Surendran, Tirunelveli Before the Madurai Bench of Madras High Court
20-02-2023 The Principal, St. Mary's Nursery and Primary School, Tuticorin Versus M/s. Shriram Transport Finance Company Limited, Represented by its Power of Attorney, Before the Madurai Bench of Madras High Court
17-02-2023 M/s. IL&FS Tamil Nadu Power Company Limited Versus T. Muruganandam & Others Supreme Court of India
17-02-2023 Joshy Jacob Kaippanplakal, Represented by his Power of Attorney Holder Jonson J. Kaippanplackal Versus The Divisional Forest Officer, Kothamangalam Vision, Kothamangalam, Ernakulam District & Others High Court of Kerala
16-02-2023 M/s. Mahalaxmi Electricals by its Proprietor Shivaji, Belagavi Versus The State Of Karnataka, Department Of Power, by its Secretary, Bangalore & Others High Court of Karnataka Circuit Bench At Dharwad
16-02-2023 M/s. Shree Mangalam Buildcom Pvt. Ltd., Through Power Of Attorney, Shri Jayantibahi G. Patel, Bharuch (Gujarat) Versus Union Of India Through Secretary General Manager, Indira Market Jabalpur (MP) & Others High Court of Madhya Pradesh
13-02-2023 Akhila July Antony, Represented by Her Power of Attorney holder, P.T. Antony & Others Versus Jebin Johny & Others High Court of Kerala
09-02-2023 Afro Asisan Agro Products (Singapore) Ltd., Singapore, Represented, by Its Power of Attorney holder, K.S. Kailasam Versus Lekshmi Enterprises, Kollam, a Partnership Firm, Represented by Its Managing Partner, K. Vasanthakumari & Others High Court of Kerala
09-02-2023 Chloride Power Systems & Solutions Limited Versus The State of West Bengal & Another High Court of Judicature at Calcutta
09-02-2023 Rajalakshmi Versus M/s. Robin Power Solutions (P) Ltd., Through its Manager, Dindigul District & Others Before the Madurai Bench of Madras High Court
08-02-2023 M/s. Info Solutions Co., Rep. by its CEO R. Prabakaran Versus Emerson Network Power (India) Private Limited Rep. by its Branch Head Olympia Platina, Chennai & Another Tamil Nadu State Consumer Disputes Redressal Commission Chennai
08-02-2023 Pramila Barman & Another Versus The Assam Power Distribution Company Limited & Others High Court of Gauhati
06-02-2023 State of Kerala, Rep. by The Chief Secretary to Kerala, Thiruvananthapuram & Another Versus Abraham Issac, Rep. by Power of Attorney holder, Mariamma Central Administrative Tribunal Guwahati Bench Guwahati
06-02-2023 GE Power India Limited Versus Union of India & Others High Court of Judicature at Calcutta
03-02-2023 M/s. Sarthak Investment and Finance Pvt., Ltd., Rep. by its Director Rakesh Kumar Gupta New Delhi & Another Versus Anil Agarwal, Sole Proprietor of M/s. Agarwal Steels, being rep. by its Power of Attorney Holder N. Nityaanandam High Court of Judicature at Madras
03-02-2023 M. Nasafi Rahman, Represented by his Power of attorney holder, Malappuram Versus Cochin University of Science & Technology (CUSAT), Kochi, Represented b y Its Registrar & Others High Court of Kerala
01-02-2023 Sunil, Through its power of attorney Sharad Jamnadhar Mor Versus State of Maharashtra Through the Revenue and Forest Department, (Through Secretary), Mantralaya & Others In the High Court of Bombay at Nagpur
01-02-2023 Praveen S. Patil Versus Director (Admin & Hr), Karnataka Power Transmission Corporation Limited, Bengaluru & Others High Court of Karnataka Circuit Bench At Dharwad
31-01-2023 Rahemat Ali Versus The Southern Power Distribution Co. of Telangana Ltd. & Others High Court of for the State of Telangana
30-01-2023 The Managing Director, Power Soap and Abirami Soap Works, Puducherry Versus Puthiya Jananayaka Thozhilalar Munani, Rep. by its Secretary, Puducherry High Court of Judicature at Madras
30-01-2023 A.P. Southern Power Distribution Co. Ltd. Versus Lakku Suresh Sunil Anil Kumar & Others High Court of Andhra Pradesh
27-01-2023 Sahabuddin Ahmed Assam Power Distribution Company Ltd. [APDCL], Represented by the Chief General Manager, Guwahati & Others High Court of Gauhati
23-01-2023 S. Anandan represented by its Power Agent Mr. Subramaniam Kancheepuram Versus M/s. V.S. Engineers and Builders, Represented by its Proprietor S. Vijayan Kancheepuram High Court of Judicature at Madras
20-01-2023 M/s. Aruna Constructions, Rep. by its Proprietor S. Veera Reddy, Now represents by its General Power of Attorney, S. Kumaragurunath, Tiruchirapalli Versus Ravuri Venkataswamy High Court of Andhra Pradesh
19-01-2023 Uma Roy @ Uma Roy (Bhowmik) Versus The State of Tripura, represented by the Secretary, Department of power, Tripura & Others High Court of Tripura
16-01-2023 Sawad Versus Sajna Beegum, Represented by the Power of Attorney holder (Father), Abdul Rasheed High Court of Kerala
12-01-2023 S. Ramalingam Versus R. Girija Represented by her Power Agent A. Radhakrishnan, Nagapattinam High Court of Judicature at Madras
12-01-2023 M/s. Oyester Homes Chennai Pvt. Limited, Represented by its Managing Director, S. Balasundaram, Chennai & Another Versus G. Cholan, S/o.Shanmugam, Represented by Power Agent, C.Devi Priya, D/o.Natarajan, Vellore High Court of Judicature at Madras
12-01-2023 G. Yogeetha @ Gajendranath Yogeetha Versus V.S. Sharvendiran @ Somasundaram Sharvendiran Represented by his Power Agent S. Jayanthi, W/o.Somasundaram High Court of Judicature at Madras
12-01-2023 Siniya Kanhirala, Represented by the Power of Attorney Nazeel Kanjirala & Others Versus Koorappillil Mathew High Court of Kerala



Directors
DIN Name Since
02630942 PRIYA GOPALEN 01-04-2013
02574628 SUNDARA VENKATARAMAN GOPALEN 03-06-1991

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