NUTRELA MARKETING PRIVATE LIMITEDActivity: Trading in Maharashtra.Active |
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CIN U51909MH2003PTC140403 |
ROC RoC-Mumbai |
Incorporation Date 12-05-2003 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 140403 |
Registration Date 12-05-2003 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 57,00,000 |
Paid Up Capital Rs. 40,19,600 |
Contact Information |
E-Mail Address nutrelamarketing21@gmail.com |
Registered Address 615, Tulsiani Chambers Nariman Point Mumbai MH 400021 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to NUTRELA MARKETING PRIVATE LIMITEDLast Checked Past / Closed Litigation On 12-09-2023 09:47
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for NUTRELA MARKETING PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00634094 | SARVESH DINESH SHAHRA | 15-04-2008 |
00203546 | VISHESH SHAHRA | 01-12-2012 |
01823313 | AKHILESH SARRAF | 02-03-2019 |
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