NIMMI BUILD TECH PRIVATE LIMITEDActivity: Construction in Uttar Pradesh.Active |
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GST Number(s) 09AADCP8273E1Z7 |
PAN No AADCP8273E |
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CIN U45202UP2005PTC030986 |
ROC RoC-Kanpur |
Incorporation Date 23-11-2005 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 030986 |
Registration Date 23-11-2005 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 28-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 350,00,000 |
Paid Up Capital Rs. 329,32,430 |
Contact Information |
E-Mail Address secretarial@rsplgroup.com |
Registered Address 122/623 SHASTRI NAGAR KANPUR Kanpur UP 208005 IN |
Some PAST Judgements / Case Laws similar to NIMMI BUILD TECH PRIVATE LIMITEDLast Checked Past / Closed Litigation On 26-08-2023 21:53
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for NIMMI BUILD TECH PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for NIMMI BUILD TECH PRIVATE LIMITED |
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UTTAR PRADESH | 09AADCP8273E1Z7 |
Directors |
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DIN | Name | Since |
00049387 | MANOJ KUMAR | 23-11-2005 |
00049486 | ROHIT GYANCHANDANI | 23-11-2005 |
00049468 | RAHUL GYANCHANDANI | 23-11-2005 |
00049298 | MURLIDHAR GYAN CHANDANI | 23-11-2005 |
00049337 | BIMAL KUMAR GYANCHANDANI | 23-11-2005 |
00110602 | CHANDRA PRAKASH | 01-10-2009 |
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