NESCO LIMITED

Activity: Manufacturing (Textiles) in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
2 Available. Click Here.
PAN No
AAACN1222E
CIN
L17100MH1946PLC004886
ROC
RoC-Mumbai
Incorporation Date
15-04-1946
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
004886
Registration Date
15-04-1946
 
   



Listing Info

National Stock Exchange (NSE) listing as NESCO since 08-04-2008.

  ISIN Number: INE317F01035 ,   Instrument: EQ ,   Face Value: Rs. 2 ,   Paid-Up Value: Rs. 2

Bombay Stock Exchange (BSE) listing as NESCO with code 505355 .

  ISIN Number: INE317F01035 ,   Status: ACTIVE ,   Instrument: EQUITY ,   Face Value: Rs. 2
Industry:- Misc. COmmercial Services.



Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
11-08-2021
Last Balance Sheet Date
31-03-2021



Financials

Authorized Capital
Rs. 1500,00,000
Paid Up Capital
Rs. 1409,19,920



Contact Information

E-Mail Address
companysecretary@nesco.in
Registered Address
NSE ESTATEWEHIGHWAY GOREGAON (EAST) MUMBAI MH 400063 IN



TradeMarks

Total 84 marks found.
MACHINE TOOLS, MANUFACTURING & TECHNOLOGY EXPO, Class 35, Registered
CARnival - THE PRE-OWNED AUTO FESTIVAL, Class 35, Accepted & Advertised
INDIA AUTO SHOW - 2019, Class 16, Accepted & Advertised
MACHINE TOOLS, MANUFACTURING & TECHNOLOGY EXPO, Class 41, Accepted & Advertised
HOBBY & LIFESTYLE INDIA, Class 16, Registered
HOBBY & LIFESTYLE INDIA with device H, Class 16, Registered
HOBBY & LIFESTYLE INDIA, Class 35, Registered
HOBBY & LIFESTYLE INDIA, Class 35, Registered
HOBBY & LIFESTYLE INDIA, Class 41, Registered
HOBBY & LIFESTYLE INDIA, Class 43, Registered
HOBBY & LIFESTYLE INDIA, Class 43, Registered
HOBBY & LIFESTYLE INDIA WITH DEVICE, Class 41, Registered
Rangilo Re…..Utsav Gujarat No, Class 25, Registered
Rangilo Re…..Utsav Gujarat No, Class 41, Registered
Fifth Season-Composite Label, Class 16, Registered
PADDY FIELDS, Class 43, Registered
CIRCLE OF FOLK, Class 16, Registered
CIRCLE OF FOLK, Class 25, Registered
CIRCLE OF FOLK, Class 41, Registered
Nesco IT Park, Class 19, Registered
NESCO, Class 43, Registered
nesco alongwith logo, Class 19, Registered
A logo alongwith NESCO IT PARK, Class 19, Registered
A logo alongwith NESCO IT PARK, Class 36, Registered
Logo, Class 19, Registered
Logo, Class 36, Registered
Nesco IT Park, Class 36, Registered
NESCO IT PARK, Class 36, Registered
Dress Circle, Class 43, Registered
Rangilo Re…..Utsav Gujarat No, Class 43, Registered
Rangilo Re (Label), Class 43, Registered
Rangilo Re (Label), Class 41, Registered
Rangilo Re (Label), Class 25, Registered
Rangilo Re (Label), Class 16, Opposed
Rangilo Re…..Utsav Gujarat No, Class 16, Opposed
Fifth Season-Composite label, Class 25, Registered
Fifth Season-Composite Label, Class 35, Registered
Fifth Season-Composite Label, Class 41, Registered
FIFTH SEASON, Class 16, Registered
FIFTH SEASON, Class 41, Registered
FIFTH SEASON, Class 35, Registered
FIFTH SEASON, Class 25, Registered
PADDY FIELDS, Class 41, Registered
PADDY FIELDS, Class 16, Registered
CIRCLE OF FOLK, Class 43, Registered
Bombay Exhibition Centre, Class 35, Registered
Bombay Exhibition Centre, Class 41, Registered
Bombay Exhibition centre, Class 35, Registered
Bombay Exhibition Centre, Class 42, Registered
DEVICE, Class 42, Registered
NESCO, Class 6, Registered

Click Here to See More Marks




Some PAST Judgements / Case Laws similar to NESCO LIMITED

Last Checked Past / Closed Litigation On 26-09-2023 10:53
19-04-2023 The Executive Engineer (Electrical) NESCO, Keonjhar Versus President, Grievances Redressal Forum (NESCO), Jajpur & ors. High Court of Orissa
21-10-2022 Pr. Commissioner of Income Tax-13 Versus NESCO Ltd. High Court of Judicature at Bombay
05-07-2021 Nesco Ultility & Another Versus The Secy., Odisha Human Rights Commission & Others High Court of Orissa
18-05-2021 Executive Engineer, NESCO Utility Bhadrak South Electrical Division, Odisha & Another Versus Daitary Tripathy Orissa State Consumer Disputes Redressal Commission Cuttack
05-03-2021 Geetanjali Jena & Others Versus Junior Engineer, Electrical, NESCO, Jajpur & Others High Court of Orissa
05-03-2021 Geetanjali Jena & Others Versus Junior Engineer, Electrical, NESCO, Jajpur & Others High Court of Orissa
10-08-2016 Bibekanada Dash & Another Versus C.E.O., NESCO (Electrical), Balesore & Others High Court of Orissa
18-05-2016 Sankar Paramanik & Another Versus Executive Engineer-cum-Team Leader, NESCO & Others High Court of Orissa
18-05-2016 Salgu Tudu & Another Versus Managing Director, NESCO & Others High Court of Orissa
14-02-2013 Executive Engineer Electrical (NESCO) & Another Versus Chairperson, Permanent Lok Adalat (P.U.S.) & Another High Court of Orissa
04-12-2012 The Executive Engineer (Electrical) NESCO Versus OMBUDSMAN-II & Another High Court of Orissa
09-11-2012 Special Officer, Commerce, North Eastern Electricity Company of Orissa (NESCO) & Another Versus M/s Raghunath Paper Mills Private Limited & Another Supreme Court of India
16-03-2012 Sri Surendra Nath Patra Versus Executive Engineer Electrical GRIDCO (CED) NESCO, Jaleswar Elect. Division & Others National Consumer Disputes Redressal Commission NCDRC
15-03-2012 Aswin Kumar Das Versus The Chief Executive Officer, NESCO Ltd. & Another High Court of Orissa
04-11-2010 Special Officer (Commerce), NESCO & Another Versus M/s. Raghunath Paper Mills Pvt. Ltd. & Another High Court of Orissa
12-03-2010 Sashirekha Nayak Versus Chief Executive Officer/Executive Director, NESCO (Electrical), Balasore & Others High Court of Orissa
24-02-2010 Panchanan Sandibigrah Versus General Manager, Nesco High Court of Orissa
08-09-2009 Junior Engineer/Manager, M/s. NESCO Ltd., Electrical Section Versus Zarina Bibi High Court of Orissa



GST Number(s) for NESCO LIMITED

MAHARASHTRA 27AAACN1222E1Z3  
MAHARASHTRA 27AAACN1222E2Z2  



Directors

DIN Name Since
00187055 SUDHABEN SUMANT PATEL 16-07-2001
00187253 MAHENDRAKUMAR CHOUHAN 19-04-2005
01519572 KRISHNA SUMANT PATEL 30-06-2008
02178520 AMRITA VERMA CHOWDHURY 14-05-2019
00910410 JAI SHISHIR DIWANJI 03-11-2012
00118333 MANU MAHMUD PARPIA 10-05-2017
AZLPS9856L JINAL JITENDRA SHAH 09-02-2016
00499663 SRINIVASA MURTY SESHA KURUGANTI 30-07-2007
AAFPS8979P DIPESH RAMESH SINGHANIA 23-05-2015

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