NATIONAL E-REPOSITORY LIMITED

Activity: Community, personal & Social Services in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
27AAFCN4933R1ZR
PAN No
AAFCN4933R
CIN
U93090MH2017PLC291035
ROC
RoC-Mumbai
Incorporation Date
10-02-2017
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
291035
Registration Date
10-02-2017
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
07-09-2021
Last Balance Sheet Date
31-03-2021



Financials

Authorized Capital
Rs. 10000,00,000
Paid Up Capital
Rs. 8100,00,000



Contact Information

E-Mail Address
sarita.magar@nerlindia.com
Registered Address
ACKRUTI CORPORATE PARK, 1ST FLOOR,NEAR G.E GARDEN KANJURMARG (W), MUMBAI Mumbai City MH 400078 IN







Some PAST Judgements / Case Laws similar to NATIONAL E-REPOSITORY LIMITED

Last Checked Past / Closed Litigation On 20-09-2023 12:38
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for NATIONAL E-REPOSITORY LIMITED.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




GST Number(s) for NATIONAL E-REPOSITORY LIMITED

MAHARASHTRA 27AAFCN4933R1ZR  



Directors

DIN Name Since
07943008 NAVNEET KUMAR ARORA 19-09-2017
08561128 ARUN RASTE 16-09-2021
05102009 AVIJIT CHURAMONI SAHA 18-05-2018
ACKPR2451G ATUL ROONGTA 12-11-2021
ADRPD0302J KEDAR VASANT DESHPANDE 21-09-2017
05346215 SIRAJ HUSSAIN 19-09-2017
ASRPM3476D SARITA HANUMANT MAGAR 07-02-2018
07962774 KEDAR VASANT DESHPANDE 18-12-2017
08669895 PARMOD KUMAR BINDLISH 14-01-2020
09270699 RAGHUNATH BALAGANGADHARAN 22-09-2021

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