NANI PALKHIVALA ARBITRATION CENTRE

Activity: Community, personal & Social Services in Tamil Nadu.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
2 Available. Click Here.
PAN No
AAATN7810M
CIN
U91120TN2005NPL057561
ROC
RoC-Chennai
Incorporation Date
21-09-2005
Class
Private
Category
Company Limited by Guarantee
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
No of Members
3  
Registration Number
057561
Registration Date
21-09-2005
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
27-07-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. ---
Paid Up Capital
Rs. ---



Contact Information

E-Mail Address
nparbitration@gmail.com
Registered Address
NO.22, KARPAGAMBAL NAGAR MYLAPORE CHENNAI TN 600004 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to NANI PALKHIVALA ARBITRATION CENTRE

Last Checked Past / Closed Litigation On 12-09-2023 13:19
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for NANI PALKHIVALA ARBITRATION CENTRE.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




GST Number(s) for NANI PALKHIVALA ARBITRATION CENTRE

TAMIL NADU 33AAATN7810M1ZG  
DELHI 07AAATN7810M1ZB  



Directors

DIN Name Since
00121727 MAHALINGAM SETURAMAN 21-09-2005
06653301 MANAVASI SRINIVASA KRISHNAN 29-06-2014
07926189 GAURAV PACHNANDA 12-08-2017
00671820 VENGARAI SOUNDARARAJAN JAYAKUMAR 21-09-2005
06648463 RAGHAVAN MURARI 29-06-2014
06988235 PAYAL CHAWLA 12-08-2017
01243445 ADITYA GHOSH 11-06-2018
00243485 ANAND RAGHAVAN 21-09-2005
00141713 KASTURI BALAJI 12-08-2017
00550329 ARVIND PRABHAKAR DATAR 21-09-2005
00550266 NANGAVARAM LAKSHMINARAYANAN RAJAH 21-09-2005

India's most comprehensive litigation gathering and reporting.

Get Litigation Report

LEGATRACE AT YOUR SERVICE
  • Legal Assessment
  • Legal Risk Analysis
  • Litigation Search
  • Defaulter Lists Search
  • Test Litigation Sensitivity

USEFUL FOR
  • Mergers & Acquisitions
  • Partnerships
  • Joint Ventures
  • Vendor On Boarding
  • Employees / Competitors / Colleagues Legal Background Verification





DISCLAIMER: www.LawyerServices.in, LawyerServices, Integrated Web Services Pvt. Ltd., and / or our software development firms, and / or our marketing / channel partners and all of their employees respect the Privacy and Intellectual Property Rights of everyone. All trademarks, service marks, trade names and logos appearing on the site are the property of their respective owners. Information shown here is purely a summary of the contents and status of documents as available on the official website of the Ministry of Corporate Affairs. It is not based on any personal judgements or opinion of any individual or professional.

The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.

Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.