N KUMAR CONSTRUCTION COMPANY PRIVATE LIMITED

Activity: Construction in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U45200MH2002PTC137375 		ROC
RoC-Mumbai 		Incorporation Date
27-09-2002
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
137375 		Registration Date
27-09-2002 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE Non-Compliant
Last AGM Date
30-09-2017
Last Balance Sheet Date
31-03-2017



Financials
Authorized Capital
Rs. 700,00,000
Paid Up Capital
Rs. 540,28,100



Contact Information
E-Mail Address
linkhouseltd@gmail.com
Registered Address
1ST FLOOR B, POONAM CHAMBERS, BYRAMJI TOWN, CHHINDWARA ROAD, NAGPUR MH 440013 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to N KUMAR CONSTRUCTION COMPANY PRIVATE LIMITED

Last Checked Past / Closed Litigation On 27-08-2023 08:24
07-07-2023 Prabir Kumar Chatterjee Versus M/s. Mira Construction, Kolkata & Others National Consumer Disputes Redressal Commission NCDRC
14-02-2023 Jitender Kumar & Another Versus Ansal Housing & Construction Limited, New Delhi National Consumer Disputes Redressal Commission NCDRC
01-02-2023 Kashish Developers Limited Registered office at- 87, through its Director Mukesh Kumar, West Champaran Versus The State of Bihar through Principal Secretary-cum- Commissioner Building Construction Department, Government of Bihar, Patna & Others High Court of Judicature at Patna
24-11-2022 Sudhir Kumar son of Shankar Prasad Singh, Versus The State of Bihar, through Principal Secretary, Building Construction Department, Bihar, Patna. & Others High Court of Judicature at Patna
14-10-2022 C. Kumar Versus The Divisional Engineer, Highways and Rural Works Department (Construction and Maintenance) Chengalpattu, Kancheepuram District High Court of Judicature at Madras
24-05-2022 Santosh Kumar Shaw Versus Basera Construction & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
19-04-2022 M. Rajesh Kumar Versus The Executive Engineer, Tamil Nadu Public Works Department, Building (Construction & Maintenance) Division, Medical Service, Madurai & Others Before the Madurai Bench of Madras High Court
21-02-2022 M/s. Tara Maa Construction Versus Chandan Kumar Banerjee & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
24-01-2022 M/s Satyendra Kumar & Co. Const. Pvt. Ltd., a Pvt., through its Director Prashant Kumar Patna Versus The State of Bihar, through Principal Secretary, Building Construction Department, Bihar & Others High Court of Judicature at Patna
22-09-2021 M/s. Hanumant Construction Pvt. Ltd., Raipur (Chhatisgarh), through its authorized representative, Lov Kumar Versus Bharat Coking Coal Limited, Dhanbad & Others High Court of Jharkhand
07-09-2021 M/s. EMS Infracon Pvt. Ltd. - M/s Technocraft Construction Pvt. Ltd. (JV), through its Authorized signatory, namely, Pankaj Kumar Srivastava, New Delh Versus The State of Bihar, through the Chief Secretary, Patna & Others High Court of Judicature at Patna
06-07-2021 Pramod Kumar & Another Versus Manohar Infrastructure & Construction Pvt. Ltd. & Another Union Territory Consumer Disputes Redressal Commission UT Chandigarh
10-03-2021 Arun Kumar Versus Bihar State Building Construction Corporation Ltd. & Others High Court of Judicature at Patna
11-02-2021 Karnataka State Building Construction Workers Welfare Board, Represented by its Secretary Rohini Sindhuri Dasari Versus K.B. Mohan Kumar & Others High Court of Karnataka
11-02-2021 Karnataka State Building & Other Construction Workers Welfare Board, Represented by its: Secretary Rohini Sindhuri Dasari Versus K.B. Mohan Kumar & Others High Court of Karnataka
04-02-2021 M/s. EMS Infracon Pvt. Ltd. M/s. Technocraft Construction Pvt. Ltd. (JV), a Joint Venture Between tow Private Limited Companies, through its Authorized Signatory, Pankaj Kumar Srivastava, New Delhi Versus The State of Bihar through the Chief Secretary, Main Secretary, Patna & Others High Court of Judicature at Patna
04-02-2021 M/s. EMS Infracon Pvt. Ltd. M/s. Technocraft Construction Pvt. Ltd. (JV), a Joint Venture Between tow Private Limited Companies, through its Authorized Signatory, Pankaj Kumar Srivastava, New Delhi Versus The State of Bihar through the Chief Secretary, Main Secretary, Patna & Others High Court of Judicature at Patna
13-01-2021 Avanish Kumar Singh Versus The State Of Bihar, through the Principal Secretary, Building Construction Department, Government of Bihar & Others High Court of Judicature at Patna
21-12-2020 M/s. Larsen & Toubro Limited Thermal Power Plant Construction, Rep. by its Authorised Signatory S. Anil Kumar Versus IL & FS Tamil Nadu Power Company Limited, Chennai High Court of Judicature at Madras
16-10-2020 M/s. Khushee Construction through its Power of Attorney Holder, namely Shree Rajeev Kumar, District Patna Versus The State of Bihar through the Secretary, Public Health Engineering Department, Govt. of Bihar, Patna & Others High Court of Judicature at Patna
21-04-2020 Mahadeo Construction Co. at Chhatarpur, Palamau Through its partner Anil Kumar Singh Versus The Union of India through the Commissioner, Central Goods & Services Tax, Ranchi & Others High Court of Jharkhand
21-02-2020 Mahindra Consulting Engineers Ltd., Represented by its General Manager, S. Balaji V/S Prabhash Kumar, M/s. Prasambi Design & Construction Pvt Ltd., Patna & Another High Court of Judicature at Madras
08-01-2020 M/s. Sathee Engineering Construction Company, Rep. by its Proprietor, Gopu Kumar, Kollam Versus Additional Commissioner of Central Excise, Salem & Another High Court of Judicature at Madras
06-12-2019 Ashok Kumar Khatri & Another Versus ABS Land Development & Construction Pvt. Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
03-12-2019 Swapan Kumar Ghosh Versus M/s. New Maatara Construction & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
05-11-2019 Sanjay Kumar Mitra & Another Versus M/s. Milennium India Construction & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
29-05-2019 Prakash Kumar Biswal Paramita Biswal & Others Versus Subham Construction, Kolkata & Others National Consumer Disputes Redressal Commission NCDRC
03-01-2019 Sujit Kumar Sarkar & Another Versus M/s. Goal Park Construction & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
05-09-2018 Dilip Kumar Biswas & Another Versus Millennium India Construction & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
31-08-2018 Subrata Kumar Kundu Versus Esenel Construction Pvt. Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
27-08-2018 M/s. Dey's Construction & Others Versus Anup Kumar Agarwal & Another National Consumer Disputes Redressal Commission NCDRC
22-02-2018 Rajesh Kumar Atmaprasad Pandey Versus M/s. Krypton Construction Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
04-12-2017 Vinod Kumar Jain Through Its Versus The State of Jharkhand through the Secretary, Road Construction Department, Ranchi & Others High Court of Jharkhand
21-11-2017 Prakash Kumar Biswal & Others Versus Subham Construction & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
01-09-2017 Shio Kumar Gupta & Another Versus Cibola Construction Project Pvt. Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
23-08-2017 M/s. S.M.K. Construction, rep. By its Partner, S. Mohan Kumar Versus The Authorised Officer, Bank of Baroda, Erode Branch & Another High Court of Judicature at Madras
22-06-2017 M/s. Star Construction & Others Versus Arun Kumar Kundu National Consumer Disputes Redressal Commission NCDRC
21-02-2017 M/s. Omaxe Construction, Head office- 7 Local Shopping Centre, Kalkaji, New Delhi through authorized representative Rajendra Kumar Gupta Versus Pummi Batra & Another Rajasthan State Consumer Disputes Redressal Commission Jaipur
16-02-2017 M/s. Vikash Construction represented by its Manager Ajay Kumar Nawka Versus The Union of India represented by the Secretary, Ministry of Food Civil Supplies Department, New Delhi & Others High Court of Meghalaya
08-02-2017 S. Kumar Construction Co. and Others. V/S The Municipal Corporation of Greater Bombay and Others. High Court of Judicature at Bombay
05-01-2017 Roy & Ghosh Construction Represented by its partner, Sri Subhra Roy & Another Versus Subhash Kumar Bhawal & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
20-12-2016 Manoj Kumar Pandey & Another Versus M/s. Sanu Construction & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
28-11-2016 Alcove Construction Private Limited Versus Lalit Kumar Pransukhka & Others High Court of Judicature at Calcutta
04-11-2016 Ganapati Construction Rep. by its partner, Sri Pinaki Sen & Another Versus Anil Kumar Das West Bengal State Consumer Disputes Redressal Commission Kolkata
20-10-2016 M/s Arun Kumar Mishra Construction Pvt. Ltd. District Pakur & Another Versus The State of Jharkhand through Secretary, Water Resource Department & Others High Court of Jharkhand
14-09-2016 M/s. R.S. Construction & Others Versus Pulak Kumar Ghosh National Consumer Disputes Redressal Commission NCDRC
22-07-2016 M/s. Ansal Housing & Construction Ltd. & Another Versus Rajesh Kumar National Consumer Disputes Redressal Commission NCDRC
15-07-2016 Rajeev Kumar, Naugachiya, Distt. Bhagalpur & Another Versus The State Of Bihar Through The Principal Secretary Road Construction Department, patna & Others High Court of Judicature at Patna
11-07-2016 Tripti Construction & Another Versus Sushil Kumar Gangopadhyay & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
08-07-2016 S.R. Construction & Others Versus Anant Kumar Sharma & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
02-04-2016 Navneet kumar Versus Imperial Construction Company & Others Maharshtra State Consumer Disputes Redressal Commission Nagpur
01-04-2016 Manohar Kumar & Another Versus M/s. Narang Construction & Finance Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
31-03-2016 Pradip Kumar Mandal & Another Versus Prop./Manager M/s. Bengal Construction Co. & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
14-03-2016 Manoj Kumar Singh Versus Vice President, Escort Construction Equipment Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
20-01-2016 Ultra Home Construction Pvt. Ltd V/S Purushottam Kumar Chaubey and Others. High Court of Delhi
20-07-2015 Ultra Home Construction Pvt. Ltd V/S Purushottam Kumar Chaubey and Others. High Court of Delhi
20-07-2015 Ultra Home Construction Pvt. Ltd. Versus Purushottam Kumar Chaubey & Others High Court of Delhi
17-07-2015 Dr. Subrata Kumar Bose Versus M/s. Skylark Construction & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
20-05-2015 Kishore Kumar Rai Versus The State of Bihar through the Principal Secretary, Department of Road Construction & Another High Court of Judicature at Patna
12-05-2015 M/s. Soata Construction Versus Dilip Kumar Das & Another High Court of Judicature at Calcutta
23-04-2015 Ab Builders & Another Versus Raju Construction Through Its Proprietor Raj Kumar High Court of Punjab and Haryana
23-02-2015 M/s. Kumar Construction Co. Thru' Its Partner S.K. Singh Versus Project Director National Highways Authority High Court of Judicature at Allahabad
30-09-2014 Sharad Kumar Kabra & Another Versus NIHO Construction Ltd. & Another Delhi State Consumer Disputes Redressal Commission New Delhi
08-08-2014 Neelamber Construction Private Limited Versus Ashok Kumar Kanu & Others High Court of Judicature at Calcutta
01-07-2014 Tirupati Construction Through its Attorney: Chetan Kehsavlal Versus S.G. Kumar National Consumer Disputes Redressal Commission NCDRC
05-06-2014 Rajinder Kumar & Another Versus M/s. Omaxe Limited, (Formally Omaxe Construction Ltd.) & Another Himachal Pradesh State Consumer Disputes Redressal Commission Shimla
31-01-2014 M/s. Antriksh Engineers Construction Corporation Versus Ganesh Kumar & Others Uttarakhand State Consumer Disputes Redressal Commission Dehradun
24-09-2013 Sushil Kumar Pandey Versus Aditya Construction Company India Pvt Ltd. & Another Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
22-08-2013 Karthick Construction Company Engineering and Constructor rep by its proprietor S. Senthil Kumar (Deceased) & Others Versus The Manager/Authorised Officer State Bank of Mysore Coimbatore & Others High Court of Judicature at Madras
19-08-2013 State of Bihar and Others Versus M/S Kumar Construction Company, through its Proprietos Narender Kumar Singh High Court of Judicature at Patna
28-02-2013 M/s. Kamladityya Construction Private Limited, represented by Sunil Kumar Pandey, represented by the Attorney holder of the Company Versus The Union of India represented by Secretary & Others High Court of Gauhati
19-11-2012 Rajeev Arora, CMD of M/s Proview Construction Ltd. Versus Manoj Kumar National Consumer Disputes Redressal Commission NCDRC
14-03-2012 Sarwinder Kumar Gurbaksh Logistic India H.O. VPO-Hirke Versus Action Construction Equipments Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
09-09-2011 M/s. Kumar Construction through its proprietor Suresh Kumar Versus The State of Bihar through the Secretary of Minor Water Resources Department, Bihar, Patna & Others High Court of Judicature at Patna
01-03-2011 Skyline Construction & Housing Pvt. Ltd. Versus Kumar Selvaraj & Another National Consumer Disputes Redressal Commission NCDRC
08-02-2011 Vinod Kumar Thareja Versus M/s Alpha Construction & Others Supreme Court of India
04-02-2011 U. Raju Kumar Versus M/s Jana Harsha Estates N Construction Pvt. Ltd., rep. by its Managing Director Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
28-09-2010 Nagesh Construction Company Pvt. Ltd. Versus Ajay Kumar Chaturvedi & Others High Court of Punjab and Haryana
09-10-2009 Western Coalfields Ltd. Versus N. Kumar Construction Co. In the High Court of Bombay at Nagpur
14-05-2008 Shri Anil Kumar Versus B. R. B. Construction Pvt. Ltd. High Court of Delhi
07-09-2007 Jagdish Kumar Versus National Building Construction Corporation & Another High Court of Delhi
03-11-2006 Madhurima Kumar Versus Ansal Housing And Construction Ltd. & Another Delhi State Consumer Disputes Redressal Commission New Delhi
28-07-2006 Kumar Construction Co. Versus Delhi Development Authority & Another High Court of Delhi
29-05-2006 Shiv Kumar Aggarwal & Another Versus Ansal Housing & Construction Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
08-05-2006 Raj Kumar Versus Hindustan Steel Works Construction Ltd. High Court of Jharkhand
16-02-2006 Mr. Rajeev Kumar Setia & Others Versus M/s. Skipper Construction Limited & Another High Court of Delhi
21-09-2004 Continental Construction Ltd. & Others Versus Raj Kumar & Others Supreme Court of India
21-09-2004 Continental Construction Ltd. & Others Versus Raj Kumar & Others Supreme Court of India
24-08-2004 Bikash Kumar Paul Versus Sarada Construction Co. Pvt. Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
27-02-2003 Indian Railway Construction Co. Ltd. Versus Ajay Kumar Supreme Court of India
15-05-2002 Sagarmal Agrawal With Ajay Kumar Versus Bhartiya Construction & Others High Court of Jharkhand
17-05-2000 Amar Kumar Kundu Versus Indian Railway Construction Company Ltd. High Court of Judicature at Allahabad
29-11-1999 Indian Railway Construction Company Limited Versus Ajay Kumar High Court of Delhi
15-04-1999 Mohinder Kumar Jain Versus Beas Construction Board and Another Supreme Court of India
11-08-1998 Awdesh Kumar Versus Indian Railway Construction Co. Ltd. High Court of Judicature at Allahabad
14-07-1998 Ashok Kumar Vaid Versus Indian Road Construction Corporation Limited High Court of Delhi
02-05-1997 Nagarwala Construction Co. Versus Suresh Kumar National Consumer Disputes Redressal Commission NCDRC
27-08-1996 Kumar Construction Company Versus Delhi Development Authority High Court of Delhi
18-04-1996 Shiv Kumar Chopra Versus Beas Construction Board High Court of Himachal Pradesh
23-01-1996 V. VIJAYA KUMAR, ASSISTANT ENGINEER, A.P.S.R.T.C., SPECIAL CONSTRUCTION DIVISION VIJAYAWADA VERSUS A.P.S.R.T.C. High Court of Andhra Pradesh



Directors
DIN Name Since
02366001 ARCHANA DEEPAK WANI 15-04-2008
01048172 NANDKUMAR KHATTUMAL HARCHANDANI 27-09-2002

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