MUSIC BROADCAST LIMITED

Activity: Transport, storage and Communications in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
14 Available. Click Here.
PAN No
AACCM4036H
CIN
L64200MH1999PLC137729
ROC
RoC-Mumbai
Incorporation Date
04-11-1999
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
No of Members
3  
Registration Number
137729
Registration Date
04-11-1999
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
14-09-2021
Last Balance Sheet Date
31-03-2021



Financials

Authorized Capital
Rs. 8005,00,000
Paid Up Capital
Rs. 6913,71,250



Contact Information

E-Mail Address
cs@myradiocity.com
Registered Address
5th Floor, RNA Corporate Park ,Off Western Express Highway Kalanagar, Bandra (East) Mumbai MH 400051 IN



TradeMarks

Total 229 marks found.
Mann Ka Radio, Class 41, Accepted & Advertised
Salaam-E-Love, Class 41, Accepted & Advertised
FM BOLE TOH 104.8 FM Radio City RAG RAG MEIN KANPUR CITY, Class 42, Accepted & Advertised
FM ANTE 91.1 FM Radio City MADHI MADHI LO HYDERABAD CITY., Class 9, Accepted & Advertised
FM BOLE TOH 91.1 FM Radio City RAG RAG MEIN DELHI CITY., Class 9, Accepted & Advertised
FM BOLE TOH 91.1 FM Radio City RAG RAG MEIN NAGPUR CITY., Class 9, Registered
FM BOLE TOH 91.1 FM Radio City A JAGRAN INITIATIVE RAG RAG MEIN KOTA CITY., Class 9, Registered
FM BOLE TOH 104.8 FM Radio City A JAGRAN INITIATIVE RAG RAG MEIN AJMER CITY., Class 41, Registered
FM BOLE TOH 91.1 FM Radio City RAG RAG MEIN JAIPUR CITY., Class 9, Registered
FM BOLE TOH 91.1 FM Radio City RAG RAG MEIN LUCKNOW CITY., Class 9, Registered
FM BOLE TOH 91.1 FM Radio City RAG RAG MAA AHMEDABAD CITY., Class 9, Registered
FM BOLE TOH 91.1 FM Radio City RAG RAG MAA VADODARA CITY., Class 9, Registered
FM BOLE TOH 91.1 FM Radio City RAG RAG MAA SURAT CITY., Class 9, Registered
FM BOLE TOH 91.1 FM Radio City A JAGRAN INITIATIVE RAG RAG MEIN PATIALA CITY., Class 16, Registered
FM ANTE 91.1 FM Radio City MADHI MADHI LO VIZAG CITY., Class 9, Registered
FM BOLE TOH 91.1 FM Radio City A JAGRAN INITIATIVE RAG RAG MEIN PATIALA CITY., Class 9, Registered
FM BOLE TOH 104.8 FM Radio City A JAGRAN INITIATIVE RAG RAG MEIN AJMER CITY., Class 38, Registered
FM BOLE TOH 91.1 FM Radio City A JAGRAN INITIATIVE RAG RAG MEIN AHMEDNAGAR CITY, Class 42, Registered
FM BOLE TOH 91.1 FM Radio City A JAGRAN INITIATIVE RAG RAG MEIN NAGPUR CITY, Class 38, Registered
FM ANDRE 91.1 FM Radio City A JAGRAN INITIATIVE KANA KANADALLU BENGALURU CITY., Class 35, Registered
FM BOLE TOH 104.8 FM Radio City A JAGRAN INITIATIVE RAG RAG MEIN AJMER CITY., Class 42, Registered
FM BOLE TOH 104.8 FM Radio City A JAGRAN INITIATIVE RAG RAG MEIN AJMER CITY., Class 35, Registered
FM BOLE TOH 91.1 FM Radio City A JAGRAN INITIATIVE RAG RAG MEIN PATIALA CITY., Class 35, Registered
FM BOLE TOH 104.8 FM Radio City A JAGRAN INITIATIVE RAG RAG MEIN AJMER CITY., Class 9, Registered
FM BOLE TOH 91.1 FM Radio City A JAGRAN INITIATIVE RAG RAG MEIN JAIPUR CITY, Class 35, Registered
FM BOLE TOH 91.1 FM Radio City A JAGRAN INITIATIVE RAG RAG MAA SURAT CITY, Class 38, Registered
FM BOLE TOH 91.1 FM Radio City A JAGRAN INITIATIVE RAG RAG MEIN MUMBAI CITY., Class 42, Registered
FM BOLE TOH 91.1 FM Radio City A JAGRAN INITIATIVE RAG RAG MEIN NAGPUR CITY, Class 42, Registered
FM BOLE TOH 91.1 FM Radio City A JAGRAN INITIATIVE RAG RAG MEIN PUNE CITY, Class 42, Registered
FM BOLE TOH 91.1 FM Radio City A JAGRAN INITIATIVE RAG RAG MEIN JAIPUR CITY, Class 42, Registered
FM BOLE TOH 91.1 FM Radio City A JAGRAN INITIATIVE RAG RAG MEIN LUCKNOW CITY, Class 42, Registered
FM BOLE TOH 91.1 FM Radio City A JAGRAN INITIATIVE RAG RAG MAA AHMEDABAD CITY, Class 42, Registered
FM BOLE TOH 91.1 FM Radio City A JAGRAN INITIATIVE RAG RAG MAA VADODARA CITY, Class 42, Registered
FM BOLE TOH 91.1 FM Radio City A JAGRAN INITIATIVE RAG RAG MAA SURAT CITY, Class 42, Registered
FM NA 91.1 FM Radio City A JAGRAN INITIATIVE NAADI NARAMBELLAM CHENNAI CITY, Class 42, Registered
FM NA 91.1 FM Radio City A JAGRAN INITIATIVE NAADI NARAMBELLAM KOVAI CITY, Class 42, Registered
FM BOLE TOH 91.1 FM Radio City A JAGRAN INITIATIVE RAG RAG MEIN DAUDE CITY, Class 42, Registered
FM BOLE TOH 91.1 FM Radio City A JAGRAN INITIATIVE RAG RAG MEIN DELHI CITY, Class 42, Registered
FM BOLE TOH 91.1 FM Radio City A JAGRAN INITIATIVE RAG RAG MAA VADODARA CITY, Class 38, Registered
FM BOLE TOH 91.1 FM Radio City A JAGRAN INITIATIVE RAG RAG MEIN AHMEDNAGAR CITY, Class 38, Registered
FM BOLE TOH 91.1 FM Radio City A JAGRAN INITIATIVE RAG RAG MEIN DAUDE CITY., Class 35, Registered
FM BOLE TOH 91.1 FM Radio City RAG RAG MEIN MUMBAI CITY., Class 16, Registered
FM BOLE TOH 91.1 FM Radio City RAG RAG MEIN DAUDE CITY., Class 16, Registered
FM BOLE TOH 91.1 FM Radio City A JAGRAN INITIATIVE RAG RAG MEIN PUNE CITY., Class 16, Registered
FM BOLE TOH 91.1 FM Radio City A JAGRAN INITIATIVE RAG RAG MAA SURAT CITY., Class 16, Registered
FM BOLE TOH 91.1 FM Radio City A JAGRAN INITIATIVE RAG RAG MEIN AHMEDNAGAR CITY., Class 16, Registered
FM ANDRE 91.1 FM Radio City KANA KANADALLU BENGALURU CITY., Class 16, Registered
FM ANDRE 91.1 FM Radio City A JAGRAN INITIATIVE KANA KANADALLU BENGALURU CITY, Class 42, Registered
FM ANTE 91.1 FM Radio City A JAGRAN INITIATIVE MADHI MADHI LO HYDERABAD CITY, Class 42, Registered
FM ANTE 91.1 FM Radio City A JAGRAN INITIATIVE MADHI MADHI LO VIZAG CITY, Class 42, Registered
FM BOLE TOH 91.1FM Radio City RAG RAG MEIN MUMBAI CITY., Class 9, Registered

Click Here to See More Marks




Some PAST Judgements / Case Laws similar to MUSIC BROADCAST LIMITED

Last Checked Past / Closed Litigation On 15-09-2023 06:44
28-07-2016 Music Broadcast Limited Versus Axis Bank & Another High Court of Delhi
28-07-2016 Music Broadcast Limited Versus Axis Bank & Another High Court of Delhi
09-02-2016 Music Broadcast Pvt. Ltd. Versus Axis Bank & Others High Court of Delhi
04-05-2012 Super Cassettes Industries Ltd. Versus Music Broadcast Pvt. Ltd. Supreme Court of India
01-09-2011 Music Broadcast Pvt. Ltd. Versus Super Cassette Industries Ltd. High Court of Delhi
23-03-2011 Music Broadcast Pvt. Ltd. Versus Super Cassettes Industries Ltd. COPYRIGHT BOARD at DELHI
25-08-2010 Music Broadcast Private Limited v/s Phonographic Performance Limited Copyright Board
29-04-2009 MUSIC BROADCAST PVT. LTD. ANOTHER VERSUS UNION OF INDIA ANOTHER Telecom Disputes Settlement Appellate Tribunal New Delhi
01-02-2005 Music Broadcast Private Limited,( Delhi) & Others Versus Union of India & Others High Court of Delhi
13-04-2004 Phonographic Performance Ltd. & Others Versus Music Broadcast (P) Ltd. & Others High Court of Judicature at Bombay
06-06-2003 Music Broadcast Private Limited Versus Phonographic Performance Limited High Court of Judicature at Bombay
19-11-2002 Music Broadcast Private Limited and Others v/s Phonographic Performance Limited Copyright Board



GST Number(s) for MUSIC BROADCAST LIMITED

TAMIL NADU 33AACCM4036H1ZT  
PUNJAB 03AACCM4036H1ZW  
UTTAR PRADESH 09AACCM4036H1ZK  
MAHARASHTRA 27AACCM4036H2ZL  
MAHARASHTRA 27AACCM4036H1ZM  
JHARKHAND 20AACCM4036H1Z0  
TELANGANA 36AACCM4036H1ZN  
RAJASTHAN 08AACCM4036H1ZM  
BIHAR 10AACCM4036H1Z1  
ANDHRA PRADESH 37AACCM4036H1ZL  
KARNATAKA 29AACCM4036H1ZI  
GUJARAT 24AACCM4036H1ZS  
HARYANA 06AACCM4036H1ZQ  
DELHI 07AACCM4036H3ZM  



Directors

DIN Name Since
00156305 VIJAY TANDON 24-11-2016
00192466 SHAILESH GUPTA 28-01-2019
00230316 MADHUKAR PRABHAKAR KAMATH 25-05-2017
AACPD7031L PRASHANT DALPATRAI DOMADIA 23-11-2015
00048386 ANUJ PURI 30-05-2016
00359182 RAHUL GUPTA 10-06-2015
AANPK5672P ASHIT MAHABAL KUKIAN 12-09-2018
03317861 ANITA NAYYAR 27-01-2020
BGIPM4876P ARPITA MEHROTRA KAPOOR 21-10-2021

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