MOKUL OVERSEAS PRIVATE LIMITEDActivity: Trading in Delhi.Active |
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CIN U51101DL1994PTC058023 |
ROC RoC-Delhi |
Incorporation Date 23-03-1994 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 058023 |
Registration Date 23-03-1994 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 100,00,000 |
Paid Up Capital Rs. 74,20,000 |
Contact Information |
E-Mail Address mokulvasantvihar@yahoo.in |
Registered Address 16-D BASANT LOK VASANT VIHAR NEW DELHI DL 110057 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to MOKUL OVERSEAS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 01-09-2023 13:54
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for MOKUL OVERSEAS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00050951 | KULBIR KAUR | 23-03-1994 |
00081052 | MOHINDER SINGH SAHNI | 23-03-1994 |
00146740 | MANINDER SINGH SAHNI | 21-09-1999 |
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