MILTON CONSTRUCTIONS PRIVATE LIMITEDActivity: Construction in Maharashtra.Converted to LLP and Dissolved |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
CIN U45400MH2010PTC204041 |
ROC RoC-Mumbai |
Incorporation Date 11-06-2010 |
||||||||||
Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
Registration Number 204041 |
Registration Date 11-06-2010 |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 29-10-2011 |
Last Balance Sheet Date 30-06-2011 |
Financials |
Authorized Capital Rs. 1,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address cv@milton.co.in |
Registered Address ASIAN BUILDING, 4TH FLOOR R KAMANI MARG, BALLARD ESTATE MUMBAI Mumbai City MH 400001 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to MILTON CONSTRUCTIONS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 15-09-2023 02:23
|
||
Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for MILTON CONSTRUCTIONS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
||
DIN | Name | Since |
01644761 | CHIRANJIV ISHWARLAL VAGHANI | 11-06-2010 |
01317492 | VINAY CHIRANJIV VAGHANI | 11-06-2010 |
India's most comprehensive litigation gathering and reporting.
Get Litigation Report