METAHELIX LIFE SCIENCES LIMITEDActivity: Community, personal & Social Services in Karnataka.Active |
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GST Number(s) 6 Available. Click Here. |
PAN No AACCM4261C |
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CIN U73100KA2000PLC028246 |
ROC RoC-Bangalore |
Incorporation Date 11-12-2000 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
No of Members 10 |
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Registration Number 028246 |
Registration Date 11-12-2000 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 24-06-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 2881,28,000 |
Paid Up Capital Rs. 10,75,020 |
Contact Information |
E-Mail Address sureshk@meta-helix.com |
Registered Address PLOT NO 3, KAIAD 4TH PHASE, BOMMASANDRA INDUSTRIAL ESTATE BANGALORE KA 560099 IN |
Some PAST Judgements / Case Laws similar to METAHELIX LIFE SCIENCES LIMITEDLast Checked Past / Closed Litigation On 12-09-2023 13:04
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01-03-2014 | Nuziveedu Seeds Private Limited Versus Metahelix Life Sciences Private Limited | High Court of Karnataka |
GST Number(s) for METAHELIX LIFE SCIENCES LIMITED |
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MAHARASHTRA | 27AACCM4261C1ZT | |
TELANGANA | 36AACCM4261C1ZU | |
UTTAR PRADESH | 09AACCM4261C1ZR | |
MADHYA PRADESH | 23AACCM4261C1Z1 | |
HARYANA | 06AACCM4261C1ZX | |
JHARKHAND | 20AABCD7328L1ZS |
Directors |
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DIN | Name | Since |
05229262 | PUNITA KUMAR SINHA | 01-04-2015 |
ADZPC9395E | HURUKADLI CHIDANANDA VIRUPAKSHAPPA | 01-04-2019 |
ABPPS0426E | SURESH KANNAN | 01-04-2014 |
07132764 | COLLUR VISWESWARIA NATRAJ | 01-04-2015 |
00778253 | RAMAKRISHNAN MUKUNDAN | 30-12-2010 |
08376952 | SANJIV LAL | 13-07-2019 |
07493850 | NAGARAJAN SWAMINATHAN | 01-04-2016 |
03619474 | ASHISH PRIYAKANT MEHTA | 01-04-2019 |
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